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ITAT SC Bench

2,935 judgments

C.I.T., JABALPUR vs M/S.DURGA ENGG.& FOUNDRY WORKS

C.A. No.-004089-004089 - 19983/8/2000

COLLECTOR OF CENTRAL EXCISE,INDORE vs M/S. HINDUSTAN LEVER LTD., CHHINDWARA

C.A. No.-000303-000304 - 19993/8/2000

ESKAYEF (NOW KNOWN AS SMITHKLINE BEECHAM PHARMACEUTICALS (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX, KARNATAKA-II, BANGALORE

CIVIL APPEAL No. 2717/199620/7/2000

2 Judges

M/S. PAWAN BISCUITS CO. P. LTD. vs COLLECTOR OF CENTRAL EXCISE PATNA

C.A. No.-001819-001819 - 199120/7/2000

COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M?S ANAND THEATRES ETC. ETC.

CIVIL APPEAL No. 4758/199812/5/2000

2 Judges

C.I.T.,TRIVANDRUM vs M/S.ANAND THEATRES

C.A. No.-004758-004758 - 199812/5/2000

M.B.Shah A.P.Misra

HINDUSTAN AERONAUTICS LTD. vs COMNR OF INCOME TAX

C.A. No.-009104-009104 - 199511/5/2000

COLLECTOR OF CUSTOMS, BOMBAY vs GRASIM INDUSTRIES LIMITED

C.A. No.-011388-011388 - 199511/5/2000

COLLECTOR OF CUSTOMS, MADRAS vs INDIAN ORGANIC CHEMICALS

C.A. No.-008308-008308 - 19953/5/2000

TRUSTEES OF H.E.H. THE NIZAM' S PILGRIMAGE MONEY TRUST, HYDERABAD vs COMMISSIONER OF INCOME TAX, ANDHRAPRADESH, HYDERABAD

CIVIL APPEAL No. 2328/199520/4/2000

2 Judges

COMMISSIONER OF INCOME TAX vs UNITED PROVINCES ELECTRIC SUPPLY CO

C.A. No.-006325-006325 - 199517/4/2000

V.M. SALGAOCAR AND BROS. PVT. LTD. ETC. ETC. vs COMMISSIONER OF INCOME TAX ETC.

CIVIL APPEAL No. 657/199410/4/2000

2 Judges

.M. SALGAOCAR & BORS. VS COMMISSIONER OF INCOME TAX

C.A. No.-000657-000657 - 199410/4/2000

COLLECTOR OF CENTRAL EXCISE, BARODA vs UNITED PHOSPHONUS LTD

C.A. No.-008999-009000 - 19967/4/2000

COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS vs M/S. VENUS CASTINGS (P) LTD. ETC. ETC.

CIVIL APPEAL No. 4998/19995/4/2000

2 Judges

COMMNR.OF CENT.EXCISE & CUSTOMS vs M/S.VENUS CASTINGS P.LTD

C.A. No.-004998-004998 - 19995/4/2000

COMMISSIONER OF INCOME TAX, BHOPAL vs HINDUSTAN ELECTOR GRAPHITES LTD., INDORE

CIVIL APPEAL No. 2454/199827/3/2000

2 Judges

C.I.T., BHOPAL vs HINDUSTAN ELECTOR GRAPHITES LTD

C.A. No.-002454-002454 - 199827/3/2000

COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS

C.A. No.-005394-005394 - 199415/3/2000

THE TRAVANCORE RUBBER AND TEA CO. LTD. vs COMMISSIONER OF INCOME TAX, TRIVANDRUM

CIVIL APPEAL No. 385/199914/3/2000

2 Judges