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ITAT SC Bench
2,935 judgments
M/S.K. GOVINDAN & SONS vs C.I.T.,COCHIN
C.A. No.-001144-001144 - 19991/12/2000
S.P.BHARUCHA Y.K.SABHARWAKM D.P.MOHAPATRO
K.RAVINDRANATHAN NAIR vs COMMISSIONER OF INCOME TAX, ERNAKULAM
CIVIL APPEAL No. 4475/199830/11/2000
3 Judges
SHRI K. RAVINDRANATHAN NAIR vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
C.A. No.-004475-004476 - 199830/11/2000
THE COMMISSIONER OF AGRICULTURALINCOME-TAX, KERALA vs THE PLANTATION CORPORATION OF KERALA LTD., KOTTAYAM
CIVIL APPEAL No. 2243/199329/11/2000
3 Judges
COMMISSIONER OF INCOME TAX, GUJARAT-I vs NAVNIT LAL SA KAR LAL ETC.
CIVIL APPEAL No. 7723/199715/11/2000
2 Judges
M/S CONSOLIDATED COFFEE LTD. ETC. vs THE AGRICULTURAL INCOME TAX OFFICER, MADIKERI AND ORS.
CIVIL APPEAL No. 98/200014/11/2000
2 Judges
M/S EICHER TRACTORS LTD., HARYANA vs COMMNR. OF CUSTOMS, MUMBAI
C.A. No.-006492-006492 - 199814/11/2000
COLLECTOR OF CENTRAL EXCISE vs THE HIMALAYAN CO-OPERATIVE MILK PR.U.LTD
C.A. No.-000077-000078 - 19897/11/2000
SRI JAGATRAM AHUJA vs THE COMMISSIONER OF GIFT TAX, HYDERABAD
CIVIL APPEAL No. 3137/199517/10/2000
3 Judges
SECY., REVENUE DEPTT.(CT II)A.P.&ORS vs U.O.I
C.A. No.-006323-006325 - 199910/8/2000
B.N.KIRPAL S.N.PHUKAN RUMA PAL
M/S.JAY BHARAT C.& I.CO.LTD. vs COMMISSIONER OF SALES TAX
C.A. No.-002942-000044 - 19799/8/2000
B.N.KIRPAL J. S.N. PHUKAN. J. RUMA PAL. J.
THE K.C.P. LTD vs COMMR. OF INCOME TAX, BANGALORE
C.A. No.-007652-007652 - 19969/8/2000
BHARAT EARTH MOVERS vs COMMR. OF INCOME TAX
C.A. No.-009271-009271 - 19959/8/2000
K. RAMULLAN vs COMMR. OF INCOME TAX, COCHIN
C.A. No.-001659-001661 - 19979/8/2000
INDIAN HOTELS CO. LTD. AND ORS. vs INCOME TAX OFFICER, MUMBAI AND ORS.
TRANSFERRED CASE (CIVIL) No. 20/19898/8/2000
3 Judges
THE INDIAN HOTELS COMPANY LTD. vs INCOME TAX OFFICER,CIRCLE 1, BOMBAY
T.C.(C) No.-000020-000024 - 19898/8/2000
TRIVENI ENGG. & INDS. LTD vs COMMR. OF CENTRAL EXCISE
C.A. No.-013357-013358 - 19968/8/2000
ASST.COLLECTOR OF CENTRAL EXCISE vs DUNCAN AGRO INDUSTRIES LTD
Crl.A. No.-000628-000629 - 20007/8/2000
COLLECTOR OF CENTRAL EXCISE, KANPUR vs FLOCKS (INDIA) PVT. LTD
C.A. No.-002552-002552 - 19894/8/2000
COMMISSIONER OF INCOME TAX, JABALPUR vs MIS. DURGA ENGINEERING AND FOUNDRY WORKS
CIVIL APPEAL No. 4089/19983/8/2000
3 Judges
