← All Benches

ITAT SC Bench

2,935 judgments

M/S.SHRIRAM VINYL & CHEMICAL INDS. vs COMMNR.OF CUSTOMS, MUMBAI

C.A. No.-003940-003940 - 199820/3/2001

APPROPRIATE ATY. & COMMR., INCOME TAX vs VARSHABEN BHARATBHAI SHAH

C.A. No.-005426-005426 - 199713/3/2001

THE STOCK EXCHANGE, AHMEDABAD vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD

C.A. No.-001727-001727 - 19982/3/2001

M/S.BIRLA CEMENT WORKS vs CENTRAL BOARD OF DIRECT TAXES

C.A. No.-005004-005004 - 199728/2/2001

N.S.HEGDE Y.K.SABHARWALL

C.I.T., COCHIN vs GRACE COLLIS

C.A. No.-004437-004445 - 199723/2/2001

Y.K.SABHARWAL S.N.HEGDE S.P.BHARUCHA

COMMR. OF INCOME TAX vs SANDHYA RANI DUTTA

C.A. No.-005450-005451 - 199722/2/2001

VIKRANT TYRES vs FIRST INCOME TAX OFFICER, MYSORE

C.A. No.-010202-010204 - 19959/2/2001

REAL OPTICAL CO. vs APPELLATE COLLECTOR OF CUSTOMS

C.A. No.-000467-000467 - 19871/2/2001

ASST. COMMR. OF INCOME TAX, MADRAS vs THANTHI TRUST

C.A. No.-004406-004410 - 199631/1/2001

M/S. ASSOCIATED CEMENT COMPANIES LTD. vs COMNR. OF CUSTOMS

C.A. No.-000821-000821 - 200025/1/2001

OXFORD UNIVERSITY PRESS vs COMMR. OF INCOME TAX

C.A. No.-000533-000533 - 199724/1/2001

M/S.GUJARAT NARMADA VALLEY FERTILIZERSCO vs COLLECTOR OF CENTRAL EXCISE, VADODARA

C.A. No.-002448-002448 - 199218/1/2001

COLLECTOR OF CENTRAL EXCISE, BOMBAY vs M/S.SHALIMAR CHEMICAL INDUSTRIES PVT.LTD

C.A. No.-002159-002159 - 199111/1/2001

SEA PEARL INDUSTRIES vs COMMNR. OF INCOME-TAX, COCHIN

C.A. No.-005436-005437 - 19989/1/2001

COMMNR. OF CENTRAL EXCISE vs PAXWELL PRINTERS

C.A. No.-000333-000334 - 20015/1/2001

COMMNR. OF INCOME TAX vs HINDUSTAN BULK CARRIERS

C.A. No.-007966-007967 - 199617/12/2000

COMMISSIONER OF WEALTH TAX vs PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN

CIVIL APPEAL No. 2388/199412/12/2000

3 Judges

COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD.

CIVIL APPEAL No. 3825/19997/12/2000

3 Judges

COMMNR. OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD

C.A. No.-003825-003825 - 19997/12/2000

M/S. K. GOVINDAN AND SONS vs COMMISSIONER OF INCOME-TAX, COCHIN

CIVIL APPEAL No. 1144/19991/12/2000

3 Judges