← All Benches

ITAT SC Bench

2,935 judgments

COMMNR.OF CENTRAL EXCISE, MUMBAI vs M/S.FISHER ROSEMOUNT INDIA LTD

C.A. No.-002901-002901 - 20006/11/2001

GULAM HUSSAIN SHAIKH CHOUGULE vs S.REYNOLDS, SUPTD. OF CUSTOMS, MARMGOA

Crl.A. No.-001080-001080 - 200119/10/2001

COMNR. OF SALES TAX, U.P. vs S/S NEW INDIA INSURANCE CO. LTD

C.A. No.-002421-002421 - 200018/10/2001

K.T.THOMAS R.C.LAHOTI N.S.HEGDE S.N.VARIAVA.

COMMNR.OF CUSTOMS CHENNAI vs M/S.YESES INTERNATIONAL

C.A. No.-006408-006410 - 19998/10/2001

COMMISSIONER OF CUSTOMS(SEA) CHENNAI vs M/S. BALLARPUR INDUSTRIES LTD

C.A. No.-003942-003944 - 200111/9/2001

M/S.ASPINWALL & CO LTD vs C.I.T., ERNAKULAM

C.A. No.-008832-008833 - 19975/9/2001

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

C.I.T.,BOMBAY CITY-III,BOMBAY vs BRITISH BANK OF MIDDLE EAST

C.A. No.-000095-000095 - 199830/8/2001

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PARASRAMPURIA SYNTHETICS LTD

C.A. No.-007303-007306 - 200030/8/2001

M/S. JAYPEE REWA CEMENT vs COMMNR. OF CENTRAL EXCISE, M.P

C.A. No.-005340-005341 - 200022/8/2001

COMMNR. OF INCOME TAX, KARNATAKA-III vs KARNATAKA STATE COOPERATIVE APEX BANK

C.A. No.-004646-004648 - 200022/8/2001

M/S. K.P. MADHUSUDHANAN vs COMMNR. OF INCOME TAX, COCHIN, KERALA

C.A. No.-006465-006465 - 200021/8/2001

COMMR. OF INCOME TAX, JAIPUR vs SRIEHMAL NAWALAKHA

C.A. No.-006725-006725 - 199416/8/2001

COLLECTOR OF CUSTOMS, BOMBAY vs M/S.M.J. EXPORTS LTD

C.A. No.-006069-006069 - 199914/8/2001

SAKTHI TRADING CO. vs C.I.T., COIMBATORE

C.A. No.-003818-003818 - 19992/8/2001

Y.K. SABHARWAL BRIJESH KUMAR

COMMNR.OF CUSTOMS MUMBAI vs JAGDISH CANCER & RESEARCH CENTRE

C.A. No.-002680-002680 - 20002/8/2001

COMNR. OF CENTRAL EXCISE,COIMBATORE &ORS vs JAWAHAR MILLS LTD.

C.A. No.-000619-000626 - 200027/7/2001

DY.COMMNR.OF INCOME TAX,N DELHI&ORS vs EXPRESS TOWERS PVT.LTD.&ORS

C.A. No.-006056-006056 - 199810/5/2001

M/S. K.R. STEEL UNION LTD. vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

C.A. No.-006769-006769 - 199930/3/2001

MOHAN WAHI vs COMMNR. INCOME TAX, VARANASI

C.A. No.-002488-002488 - 200130/3/2001

M/S. DEVI LAL KUTIR SOAP vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

C.A. No.-001238-001238 - 200121/3/2001