← All Benches

ITAT SC Bench

2,935 judgments

DR. T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL

CIVIL APPEAL No. 5635/20066/12/2006

2 Judges

T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL

C.A. No.-005635-005635 - 20066/12/2006

COMMNR. OF CENT. EX. & CUSTOMS,SURAT-II vs M/S. NIRMALA DYECHEM

C.A. No.-007145-007146 - 200429/11/2006

M/S. BENARA VALVES LTD. vs COMMNR. OF CENTRAL EXCISE

C.A. No.-005166-005166 - 200623/11/2006

WHIRLPOOL INDIA LTD. BANGALORE vs DEPUTY COMMNR.,COMMERCIAL TAXES

C.A. No.-005150-005150 - 200622/11/2006

S. B. SINHA MARKANDEY KATJU

COMMISSIONER OF INCOME TAX, KOLKATA vs M/S. HOOGHLY MILLS CO. LTD

C.A. No.-005149-005149 - 200622/11/2006

CHIEF COMMISSIONER OF INCOME TAX, BHOPAL AND ORS. vs M/S. LEENA JAIN AND ORS.

CIVIL APPEAL No. 5074/200620/11/2006

2 Judges

CHIEF COMMNR OF INCOME TAX, BHOPAL vs M/S. LEENA JAIN

C.A. No.-005074-005074 - 200620/11/2006

P.R. METRANI vs COMMNR. OF INCOME TAX, BANGALORE

C.A. No.-005673-005675 - 200215/11/2006

M/S. SUPRA MARKETING AGENCIES vs COMMERCIAL TAX OFFICER, HYDERABAD

C.A. No.-004912-004912 - 200613/11/2006

ARIJIT PASAYAT LOKESHWAR SINGH PANTA

COMMNR., SALES TAX, U.P. vs M/S. MOHAN BRICKFIELD

C.A. No.-004913-004913 - 200613/11/2006

ARIJIT PASAYAT LOKESHWAR SINGH PANTA

COMMNR. OF CENTRAL EXCISE, SURAT vs M/S. ZANDU PHARMACEUTICAL WORKS LTD

C.A. No.-007849-007849 - 200410/11/2006

COMMERCIAL TAXES OFFICER, JODHPUR vs M/S. VISHNU METALS

C.A. No.-004944-004944 - 20017/11/2006

ASHOK BHAN ALTAMAS KABIR DALVEER BHANDARI

COMMISSIONER OF CUSTOMS vs VASANT MAGALAN CHOKSHI

SLP(C) No.-015872-015873 - 20057/11/2006

RAJESH KUMAR AND ORS. vs D.C.I.T. AND ORS.

CIVIL APPEAL No. 4633/20061/11/2006

2 Judges

RAJESH KUMAR vs D.C.I.T.

C.A. No.-004633-004633 - 20061/11/2006

S.B. SINHA DALVEER BHANDARI

COMMISSIONER, CENTRAL EXCISE & CUSTOMS, MUMBAI AND ORS. vs M/S. I.T.C. LTD. AND ORS.

CIVIL APPEAL No. 1669/200531/10/2006

2 Judges

M/S CRAFT INTERIORS PVT. LTD. vs COMMR.OFCENTRAL EXCISE,BANGALORE

C.A. No.-005823-005832 - 200531/10/2006

COMMNR.CENTRAL EXCISE&CUSTOMS,MUMBAI&ORS vs M/S. I.T.C. LTD

C.A. No.-001669-001679 - 200531/10/2006

COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. SPICE TELECOM, BANGALORE

C.A. No.-001695-001695 - 200619/10/2006