← All Benches

ITAT SC Bench

2,935 judgments

M/S. MIL INDIA LTD. vs COMMISSIONER OF CENTRAL EXCISE, NOIDA

C.A. No.-006988-006988 - 20051/3/2007

RABINDRA CHANDRA PAUL vs COMMR.OF CUSTOMS (PREVENTIVE) SHILLONG

C.A. No.-004498-004498 - 200627/2/2007

M/S. VIVIDH MARBLES PVT.LTD. vs COMMERCIAL TAX OFFICER

C.A. No.-000926-000926 - 200723/2/2007

S.B. SINHA MARKANDEY KATJU

MANISH MAHESHWARI vs ASSTT.COMMNR.OF INCOME TAX

C.A. No.-000924-000924 - 200723/2/2007

COMMNR., SALES TAX, U.P. vs S/S. BHARAT BONE MILL

C.A. No.-000852-000852 - 200720/2/2007

S.B. SINHA MARKANDEY KATJU

COMMNR. OF CUSTOMS, MUMBAI vs M/S. VISHAL EXPORTS OVERSEAS LTD

C.A. No.-002269-002269 - 200412/2/2007

M/S.VIRTUAL SOFT SYSTEMS LTD. vs COMMISSIONER OF INCOME TAX, DELHI-I

C.A. No.-007115-007115 - 20056/2/2007

S/S. KUMAR MOTORS vs COMMNR. OF SALES TAX, U.P

C.A. No.-000427-000427 - 20072/2/2007

S.B. SINHA MARKANDEY KATJU

COMMR.OF CUSTOMS(PORT) vs M/S J.K. CORPORATION LTD

C.A. No.-004663-004663 - 20062/2/2007

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. BIRLA CORP. LTD

C.A. No.-001983-001984 - 200425/1/2007

M/S. SUCHITRA COMPONENTS LTD. vs COMMISSIONER OF CENTRAL EXCISE, GUNTUR

C.A. No.-003596-003596 - 200517/1/2007

M/S FARWOOD INDUSTRIES (P) LTD. vs COMMNR.OF CENTRAL EXCISE, CHENNAI

C.A. No.-003715-003715 - 200517/1/2007

COMMERCIAL TAXATION OFFICER, UDAIPUR vs M/S. RAJASTHAN TAXCHEM LTD

C.A. No.-000177-000177 - 200712/1/2007

DR. AR. LAKSHMANAN ALTAMAS KABIR

COMMISSIONER OF INCOME TAX, BHOPAL vs RALSON INDUSTRIES LTD

C.A. No.-000010-000010 - 20074/1/2007

ISHIKAWAJMA-HARIMA HEAVY INDUSTRIES LTD. vs DIRECTOR OF INCOME TAX, MUMBAI

C.A. No.-000009-000009 - 20074/1/2007

M/S. KACHWALA GEMS, JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, JAIPUR

CIVIL APPEAL No. 5809/200614/12/2006

2 Judges

S.A.BUILDERS LTD. vs COMMNR.OF INCOME TAX (APPEALS),CHAN &ANR

C.A. No.-005810-005810 - 200614/12/2006

M/S. KACHWALA GEMS vs JOINT COMMNR. OF INCOME TAX, JAIPUR

C.A. No.-005809-005809 - 200614/12/2006

S.A. BUILDERS LTD. vs COMMNR. OF INCOME TAX, CHANDIGARH

C.A. No.-005811-005811 - 200614/12/2006

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. VIRDI BROTHERS

C.A. No.-000203-000214 - 200212/12/2006