← All Benches
ITAT SC Bench
2,935 judgments
M/S MATSUSHITA TELEVISION &AUDIO (I)LTD vs COMMNR. OF CUSTOMS
C.A. No.-000526-000526 - 200212/4/2007
COMMNR. OF COMMERCIAL TAX,INDORE vs T.T.K. HEALTH CARE LTD
C.A. No.-000309-000309 - 200211/4/2007
COMMISSIONER OF INCOME TAX, KOLKATA vs MUKUNDRAY K.SHAH
C.A. No.-001873-001873 - 200710/4/2007
COMMISSIONER OF INCOME TAX AND ANR. vs M/S DISTILLERS CO. LTD.
CIVIL APPEAL No. 1813/20075/4/2007
2 Judges
COMMNR. OF INCOME TAX vs M/S. DISTILLERS CO. LTD
C.A. No.-001813-001813 - 20075/4/2007
M/S. BINANI INDUSTRIES LIMITED vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, VI CIRCLE, BANGALORE AND ORS.
CIVIL APPEAL No. 1784/20074/4/2007
2 Judges
M/S M.S.SHOES EAST LTD. vs COMMR.OF CUSTOMS,NEW DELHI
C.A. No.-004426-004426 - 20064/4/2007
COMMISSIONER OF INCOME-TAX THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS, KOLLAM
CIVIL APPEAL No. 6146/200530/3/2007
2 Judges
COMMNR.OF INCOME TAX,THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS KOLLAM
C.A. No.-006146-006146 - 200530/3/2007
M/S. KEMROCK INDUSTRIES & EXPORTS LTD. vs COMMNR. OF CENTRAL EXCISE, VADODARA
C.A. No.-000527-000527 - 200229/3/2007
COMMISSIONER OF CUSTOMS, MUMBAI vs M/S CLARIANT (INDIA) LIMITED, WORLI
C.A. No.-000509-000509 - 200229/3/2007
ZUARI INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-000465-000465 - 200229/3/2007
A.S. SASTRY vs CHIEF COMMNR. OF INCOME TAX
C.A. No.-001527-001527 - 200720/3/2007
COMMNR. OF CENTRAL EXCISE, MADRAS vs M/S. HOME ASHOK LEYLAND LTD
C.A. No.-008607-008607 - 200119/3/2007
M/S. STERLITE INDUSTRIES(INDIA) LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI
C.A. No.-000151-000151 - 200219/3/2007
M/S AMRIT AGRO INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD
C.A. No.-008595-008596 - 200119/3/2007
M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE, U.P
C.A. No.-008739-008741 - 200114/3/2007
COMMISSIONER OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL
CIVIL APPEAL No. 1204/20078/3/2007
2 Judges
COMMNR. OF SALES TAX, ORISSA vs CROWN RE-ROLLER (P) LTD.
C.A. No.-001215-001215 - 20078/3/2007
S.B. SINHA MARKANDEY KATJU
COMMNR. OF CUSTOMS (PREVENTIVE) vs VIJAY DASHARATH PATEL
C.A. No.-001204-001204 - 20078/3/2007
