← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD.
CIVIL APPEAL No. 6758/200117/5/2007
2 Judges
M/S. TANNA & MODI vs C.I.T. MUMBAI XXV
C.A. No.-002696-002696 - 200717/5/2007
S.B. SINHA P.K. BALASUBRAMANYAN
COMMNR. OF CUSTOMS (PORT), CHENNAI vs M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD
C.A. No.-003635-003635 - 200617/5/2007
COMMNR. OF INCOME TAX, PUNE vs SHIRKE CONSTRUCTION EQUIPMENT LTD
C.A. No.-006758-006758 - 200117/5/2007
COMMISSIONER OF INCOME TAX vs P. MOHANAKALA
CIVIL APPEAL No. 2540/200715/5/2007
2 Judges
COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. CETHAR VESSELS LTD.
C.A. No.-005391-005393 - 200215/5/2007
COMMR.OF INCOME TAX vs P. MOHANAKALA
C.A. No.-002540-002540 - 200715/5/2007
RAVINDRAN @ JOHN vs SUPERINTENDENT OF CUSTOMS
Crl.A. No.-001201-001201 - 200514/5/2007
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MAHAVIR ALUMINIUM LTD
C.A. No.-006197-006197 - 200111/5/2007
COMMNR OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD.
CIVIL APPEAL No. 2428/200710/5/2007
2 Judges
COMMNR. OF CENTRAL EXCISE, BHAVNAGAR vs M/S. SAURASHTRA CHEMICALS LTD
C.A. No.-002428-002428 - 20079/5/2007
M/S. RELAX SAFETY INDUSTRIES,MUMBAI &ANR vs COMNR.OF CUSTOMS,(IMPORT),MUMBAI
C.A. No.-005306-005307 - 20029/5/2007
COMMNR. OF CUSTOMS, MAHARASHTRA vs M/S. GALAXY ENTERTAINMENT (I) P.LTD.&ORS
C.A. No.-008667-008670 - 20028/5/2007
M/S. LARSEN & TOUBRO LTD. vs COMMNR. OF CENTRAL EXCISE, PUNE-II
C.A. No.-002990-002990 - 20062/5/2007
M/S. SPAN DIAGNOSTICS LTD. vs COMMNR. OF CENTRAL EXCISE, SURAT
C.A. No.-001076-001080 - 200230/4/2007
M/S PRAGATI SILICONS PVT. LIMITED vs COMMISSIONER OF CENTRAL EXCISE, DELHI
C.A. No.-005345-005345 - 200126/4/2007
COMMISSIONER OF INCOME TAX, COIMBATORE vs M/S. LAKSHMI MACHINE WORKS
C.A. No.-004409-004409 - 200525/4/2007
M/S. ADHUNIK FOOD PRODUCTS (P) LTD.,U.P. vs COMNR. OF CENTRAL EXCISE, MEERUT
C.A. No.-000654-000654 - 200220/4/2007
COMMR. OF CENTRAL EXCISE CHENNAI-I vs CHENNAI PETROLEUM CORPN. LTD
C.A. No.-000318-000322 - 200619/4/2007
M/S. VIRLON TEXTILE MILLS LTD. vs COMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-000570-000570 - 200217/4/2007