← All Benches
ITAT SC Bench
2,935 judgments
DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO
C.A. No.-002914-002914 - 20079/7/2007
DR. ARIJIT PASAYAT S.H. KAPADIA
COMMISSIONER OF CUSTOMS, CALCUTTA vs M/S. SOUTH INDIA TELEVISION(P) LTD
C.A. No.-001137-001137 - 20029/7/2007
COMMNR. OF INCOME TAX, KERALA vs M/S. TARA AGENCIES
C.A. No.-003568-003568 - 20019/7/2007
COMMNR. OF CENTRAL EXCISE, BANGALORE vs M/S BRINDAVAN BEVERAGES (P) LTD.
C.A. No.-003417-003425 - 200215/6/2007
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PEPSI FOODS LTD
C.A. No.-005118-005118 - 200229/5/2007
COMMNR. OF CUSTOM vs M/S BROOKS INTERNATIONAL
C.A. No.-004559-004561 - 200224/5/2007
DR. ARIJIT PASAYAT LOKESHWAR SINGH PANTA
COMMNR. OF CUSTOMS, KOLKATA vs M/S. PEERLESS CONSULTANCY SERVICES P.LTD
C.A. No.-005415-005417 - 200224/5/2007
ASSISTANT COMMISSIONER OF INCOME TAX vs RAJESH JHAVERI STOCK BROKERS PVT.LTD
C.A. No.-002830-002830 - 200723/5/2007
M/S. CONTINENTAL PROFILES LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004904-004905 - 200221/5/2007
COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S. HINDUSTAN ZINC LTD.
CIVIL APPEAL No. 1179/200718/5/2007
2 Judges
COMMISSIONER OF AGRICULTURAL INCOME TAX vs M.N.MONI
CIVIL APPEAL No. 2716/200718/5/2007
3 Judges
COMMISSIONER OF INCOME TAX, MEERUT AND ANR. vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD
CIVIL APPEAL No. 2734/200718/5/2007
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD.
CIVIL APPEAL No. 2741/200718/5/2007
2 Judges
DILIP N. SHROFF vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR
C.A. No.-002746-002746 - 200718/5/2007
C0MMNR. OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD
C.A. No.-002741-002741 - 200718/5/2007
COMMNR. OF INCOME TAX, MEERUT vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD
C.A. No.-002734-002734 - 200718/5/2007
SRI T. ASHOK PAI vs COMMISSIONER OF INCOME TAX, BANGALORE
C.A. No.-002747-002747 - 200718/5/2007
COMMISSION OF AGRICULTURAL INCOME TAX vs M.N.MONI
C.A. No.-002716-002716 - 200718/5/2007
M/S. AMBICA INDUSTRIES vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-002749-002749 - 200718/5/2007
M/S. TANNA AND MODI vs C.L.T. MUMBAI XXV AND ORS.
CIVIL APPEAL No. 2696/200717/5/2007
2 Judges
