← All Benches
ITAT SC Bench
2,935 judgments
ALL INDIA FED. OF TAX PRACTIONERS vs UNION OF INDIA
C.A. No.-007128-007128 - 200121/8/2007
S. H. KAPADIA B. SUDERSHAN REDDY
TAX RECOVERY OFFICER CENTRAL RANGE-1 vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS
C.A. No.-006316-006323 - 200517/8/2007
G.P. MATHUR P.K. BALASUBRAMANYAN
M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-003765-003765 - 200716/8/2007
THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. vs M/S. SARAVANA SPININNG MILLS PVT. LTD.
CIVIL APPEAL No. 7604/200510/8/2007
2 Judges
THE COMMNR.OF INCOME TAX, MADURAI vs M/S.SARAVANA SPINNING MILLS PVT. LTD
C.A. No.-007604-007605 - 200510/8/2007
COMMNR. OF INCOME TAX, BANGALORE vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD
C.A. No.-006820-006820 - 200510/8/2007
COMMR.OF CENTRAL EXCISE-I,MUMBAI vs M/S BOMBAY DYEING & MFG.CO.LTD
C.A. No.-001767-001767 - 20078/8/2007
M/S TRUTUF SAFETY GLASS INDUSTRIES vs CIMMISSIONER OF SALES TAX U.P
C.A. No.-003467-003467 - 20076/8/2007
DR. ARIJIT PASAYAT D.K. JAIN
M/S GULJAG INDUSTRIES vs COMMERCIAL TAXES OFFICER
C.A. No.-005197-005197 - 20053/8/2007
S. H. KAPADIA B. SUDERSHAN REDDY
COMMNR. OF INCOME TAX, KARNATAKA vs M/S. CANARA BANK
C.A. No.-006724-006729 - 200330/7/2007
COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. ALAGENDRAN FINANCE LTD.
CIVIL APPEAL No. 3301/200727/7/2007
2 Judges
COMMR.OF INCOME TAX,CHENNAI vs M/S ALAGENDRAN FINANCE LTD
C.A. No.-003301-003301 - 200727/7/2007
COMMISSIONER OF INCOME TAX, SALEM vs K. CHINNTHAMBAN
CIVIL APPEAL No. 3230/200724/7/2007
2 Judges
COMMNR. OF INCOME TAX, SALEM vs K. CHINNATHAMBAN
C.A. No.-003230-003230 - 200724/7/2007
COMMNR. OF CENTRAL EXCISE vs M/S. SOLARIS CHEMTECH LIMITED
C.A. No.-006465-006475 - 200124/7/2007
THE COMMISSIONER OF INCOME TAX vs M/S. CATAPHARMA (INDIA) PVT. LTD.
CIVIL APPEAL No. 3204/200723/7/2007
2 Judges
M/S. HMT LTD. vs COMMR.CENTRAL EXCISE &CUSTOMS,AURANGABAD
C.A. No.-001176-001176 - 200613/7/2007
PAPER PRODUCTS LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-005317-005318 - 200212/7/2007
COMMISSIONER OF INCOME TAX, KERALA vs M/S. TARA AGENCIES
CIVIL APPEAL No. 3568/20019/7/2007
2 Judges
M/S. DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO.
CIVIL APPEAL No. 2914/20079/7/2007
2 Judges
