← All Benches
ITAT SC Bench
2,935 judgments
M/S. VANASTHALI TEXTILES INDS. LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-002611-002612 - 200326/10/2007
M/S. MODIPON FIBRE COMPANY vs COMMNR. OF CENTRAL EXCISE, MEERUT
C.A. No.-008529-008531 - 200125/10/2007
M/S. PARAS SHIP BREAKERS LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-004841-004841 - 200712/10/2007
COMMR.OF CUSTOMS,BANGALORE vs M/S ACER INDIA PVT.LTD
C.A. No.-002321-002321 - 200712/10/2007
ADMINISTRATOR TRUST OF INDIA vs B.M. MALANI AND ORS.
CIVIL APPEAL No. 4792/200711/10/2007
2 Judges
M/S. MERCANTILE COMPANY vs COMMNR. OF CENTRAL EXCISE, CALCUTTA
C.A. No.-001854-001855 - 200111/10/2007
COMMNR.OF CUSTOMS, N.DELHI vs M/S. C-NET COMMUNICATION (I) PVT.LTD
C.A. No.-006102-006102 - 200126/9/2007
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. FRICK INDIA LTD
C.A. No.-001825-001827 - 200221/9/2007
COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S PHOENIX INTERNATIONAL LTD. & ANR.
CIVIL APPEAL No. 8037/200720/9/2007
2 Judges
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PHOENIX INTERNATIONAL LTD
C.A. No.-008037-008047 - 200120/9/2007
COMMISSIONER OF INCOME TAX, SALEM vs P.V. KALYANASUNDARAM
CIVIL APPEAL No. 4262/200714/9/2007
2 Judges
COMMNR. OF INCOME TAX, SALEM vs P.V. KALYANASUNDARAM
C.A. No.-004262-004262 - 200714/9/2007
COMMNR.OF CENTRAL EXCISE, MUMBAI-IV vs M/S.DAMNET CHEMICALS PVT.LTD., ETC
C.A. No.-003821-003823 - 200510/9/2007
A.M. MOOSA vs COMMNR OF INCOME TAX, TRIVANDRUM
C.A. No.-004144-004144 - 200710/9/2007
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. SRI GANGANAGAR BOTTLING CO
C.A. No.-008563-008563 - 200131/8/2007
COMMNR. OF CENTRAL EXCISE, NAGPUR vs M/S. BALLARPUR INDUSTRIES LTD
C.A. No.-001373-001373 - 200230/8/2007
COMNR. OF CUSTOMS CHENNAI vs M/S. HEWLETT PACKARD INDIA SALES (P) LTD
C.A. No.-005854-005854 - 200630/8/2007
M/S CONTINENTAL FOUNDATION JT.VENTURE vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-003139-003139 - 200229/8/2007
M/S. JAYANTI FOOD PROCESSING (P) LTD. vs COMMNR. OF CENTRAL EXCISE, RAJASTHAN
C.A. No.-002819-002819 - 200222/8/2007
ALL INDIA FEDERATION OF TAX PRACTITIONERS & ORS. vs UNION OF INDIA AND ORS.
CIVIL APPEAL No. 7128/200121/8/2007
2 Judges