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ITAT SC Bench

2,935 judgments

COMMR.OF INCOME TAX vs GUJARAT MARITIME BOARD

C.A. No.-005656-005656 - 20075/12/2007

M/S. FEDDERS LLOYD CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

C.A. No.-008066-008068 - 20013/12/2007

M/S.TATA ENGINEERING & LOCOMOTIVE CO.LTD vs COMMNR. OF CENTRAL EXCISE

C.A. No.-001367-001369 - 200229/11/2007

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC

C.A. No.-000735-000744 - 200228/11/2007

G.K. CHOKSI & COMPANY vs COMMISSIONER OF INCOME TAX, GUJARAT

CIVIL APPEAL No. 7486/200127/11/2007

3 Judges

U.P. FOREST CORPORATION vs DY. COMMNR. OF INCOME TAX

C.A. No.-009432-009432 - 200327/11/2007

M/S. G.K. CHOKSI & CO. vs COMMNR. OF INCOME TAX, GUJARAT

C.A. No.-007486-007486 - 200127/11/2007

CHIEF COMMISSIONER OF INCOME TAX vs SUSHEELA PRASAD

C.A. No.-006050-006050 - 200627/11/2007

HONDA SIEL POWER PRODUCTS LTD. vs COMMR.OF INCOME TAX,DELHI

C.A. No.-005412-005412 - 200726/11/2007

M/S.U.K.ENTERPRISES vs COMMNR. OF CUSTOMS & CENTRAL EXCISE &ANR

C.A. No.-001389-001392 - 200222/11/2007

M/S. SARVESH REFRACTORIES (P) LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

C.A. No.-001824-001824 - 200222/11/2007

M/S. HERO EXPORTS, G.T. ROAD, LUDHIANA vs COMMISSIONER OF INCOME TAX, (CENTRAL), LUDHIANA

CIVIL APPEAL No. 5315/200720/11/2007

2 Judges

M/S HERO EXPORTS vs COMMR.OF INCOME TAX,LUDHIANA

C.A. No.-005315-005315 - 200720/11/2007

COMMISSIONER OF TRADE TAX, U.P. vs M/S. MALVIYA CHEMICAL AND PHARMACEUTICAL PRIVATE LIMITED, GHAZIABAD

CIVIL APPEAL No. 5252/200715/11/2007

2 Judges

M/S. JAI FIBRES LTD. vs COMMNR.OF CENTRAL EXCISE, MUMBAI -III

C.A. No.-001950-001950 - 200615/11/2007

COMMISSIONER, INCOME TAX, THIRUVANANTHAPURAM vs K. RAVINDRANATHAN NAIR

CIVIL APPEAL No. 5173/200713/11/2007

2 Judges

COMMNR.,INCOME TAX, THIRUVANANTHAPURAM vs K. RAVINDRANATHAN NAIR

C.A. No.-005173-005173 - 200713/11/2007

M/S. JASWANT TALKIES vs COMMERCIAL TAXES OFFICER, BHILWARA

C.A. No.-005161-005161 - 200712/11/2007

DR. ARIJIT PASAYAT D.K. JAIN

M/S CANON STELES P. LTD. vs COMMNR. OF CUSTOMS (EXPORT PROMOTION)

C.A. No.-005153-005153 - 200712/11/2007

COMMNR. OF CENTRAL EXCISE, ALLAHABAD vs M/S. SOMAIYA ORGANICS (INDIA) LTD

C.A. No.-004975-004975 - 200212/11/2007