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ITAT SC Bench

2,935 judgments

AJAY KUMAR SHAH JAGATI vs COMMR.OF INCOME TAX

C.A. No.-000665-000666 - 200824/1/2008

COMMNR. OF CUSTOMS, KOLKATA vs M/S. INITIATING EXPLOSIVES SYSTEMS I.LTD

C.A. No.-002237-002237 - 200224/1/2008

M/S M.R.F. LTD. vs COLLECTOR OF CENTRAL EXCISE, CHENNAI

C.A. No.-002255-002255 - 200224/1/2008

M/S. SWARAJ MAZDA LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-001907-001909 - 200223/1/2008

M/S. MARSONS FAN INDUSTRIES vs COMMNR. OF CENTRAL EXCISE, CALCUTTA

C.A. No.-001925-001925 - 200223/1/2008

M/S. ANIS AHMAD AND SONS vs COMMISSIONER OF INCOME TAX (APPEALS), KANPUR & ANR

CIVIL APPEAL No. 582/200822/1/2008

2 Judges

M/S. INDIAN DAIRY MACHINERY CO. LTD. vs ASST. COMMNR. OF COMMERCIAL TAXES

C.A. No.-000584-000584 - 200822/1/2008

DR. ARIJIT PASAYAT P. SATHASIVAM

M/S. ANIS AHMAD & SONS vs COMMNR. OF INCOME TAX, KANPUR

C.A. No.-000582-000582 - 200822/1/2008

M/S IMAGIC CREATIVE (P) LTD. vs COMMNR.OF COMMERCIAL TAXES

C.A. No.-000252-000252 - 20089/1/2008

S.B. SINHA HARJIT SINGH BEDI

COMMISSIONER OF INCOME TAX CENTRAL II vs SURESH N. GUPTA

CIVIL APPEAL No. 32/20087/1/2008

2 Judges

COMMISSIONER OF INCOME TAX, BANGALORE vs INFOSYS TECHNOLOGIES LTD.

CIVIL APPEAL No. 3725/20074/1/2008

2 Judges

COMMR.OF INCOME TAX,BANGALORE vs M/S INFOSYS TECHNOLOGIES LTD

C.A. No.-003725-003725 - 20074/1/2008

NIRLEX SPARES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE

C.A. No.-005204-005204 - 20014/1/2008

M/S MATHANIA FABRICS vs COMMNR. OF CENTRAL EXCISE JAIPUR

C.A. No.-005398-005398 - 20024/1/2008

M/S. SINGH ENTERPRISES vs COMMNR.OF CENTRAL EXCISE, JAMSHEDPUR&ORS

C.A. No.-005949-005949 - 200714/12/2007

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. LUCAS T.V.S. LTD. PADI CHENNAI

C.A. No.-005950-005952 - 200714/12/2007

COMMISSIONER OF INCOME TAX vs WILLAMSON FINANCIAL SERVICES

C.A. No.-003803-003808 - 200512/12/2007

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. SUPREME FABRICS LTD

C.A. No.-002873-002873 - 200212/12/2007

M/S KERALA STATE ELECTRICITY BOARD vs COMMR.OF CENTRAL EXCISE,THIRUVANTHAPURAM

C.A. No.-005832-005832 - 200712/12/2007

COMMISSIONER OF INCOME TAX vs GUJARAT MARITIME BOARD

CIVIL APPEAL No. 5656/20075/12/2007

2 Judges