← All Benches
ITAT SC Bench
2,935 judgments
M/S MUNJAL SALES CORPORATION vs COMMR.OF INCOME TAX,LUDHIANA
C.A. No.-001378-001378 - 200819/2/2008
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. LAJYA DYEING & BLEACHING WORKS
C.A. No.-002516-002516 - 200219/2/2008
M/S. SKB DRY FRUITS MKT. CO. PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004549-004549 - 200319/2/2008
M/S. GOODEARTH STEELS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, KANPUR
C.A. No.-000699-000700 - 200614/2/2008
COMMR.OF CUSTOMS,CENTRAL EXERCISE,NOIDA vs M/S PUNJAB FIBRES LTD.,NOIDA
C.A. No.-004647-004647 - 200714/2/2008
P.SANKARAN vs ASSTT.COLLECTOR OF CENTRAL EXCISE
Crl.A. No.-000308-000308 - 200812/2/2008
M/S. INTEL DESIGN SYSTEMS (INDIA)P.LTD. vs COMMNR. OF CUSTOMS & CENTRAL EXCISE
C.A. No.-004564-004564 - 200211/2/2008
C.L.T., BARODA vs ISHWAR BHUVAN HOTELS LTD., BARODA
CIVIL APPEAL No. 2594/20068/2/2008
2 Judges
ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDABAD vs ARVIND POLYCOT LTD.
CIVIL APPEAL No. 1182/20088/2/2008
2 Judges
JT. COMMISSIONER OF INCOME TAX, VALSAD, GUJARAT vs M/S.UNITED PHOSPHOROUS LTD.
CIVIL APPEAL No. 1183/20088/2/2008
2 Judges
ASSTT. COMMNR. OF INCOME TAX, AHMEDABAD vs ARVIND POLYCOT LTD
C.A. No.-001182-001182 - 20088/2/2008
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. CORE HEALTH CARE LTD
C.A. No.-003952-003955 - 20028/2/2008
JT. COMMNR. OF INCOME TAX, GUJARAT vs UNITED PHOSPHOROUS LTD., GUJARAT
C.A. No.-001183-001183 - 20088/2/2008
DEPUTY COMMNR., INCOME TAX, BARODA vs GUJARAT ALKALIES & CHEMICALS LTD
C.A. No.-003957-003958 - 20028/2/2008
COMMNR. OF CUSTOMS & CENTRAL EXCISE,GOA vs M/S. PHIL CORPORATION LTD
C.A. No.-002215-002215 - 20027/2/2008
COMMR.OF CENTRAL EXCISE-II,VISHAKPATNAM vs M/S SRI RAMDAS PAPER BOARDS PVT.LTD
C.A. No.-001002-001002 - 20084/2/2008
M/S. RATTAN STEEL WORKS vs COMMNR. OF CENTRAL EXCISE
C.A. No.-000426-000426 - 20031/2/2008
COMMNR. OF CUSTOMS, CALCUTTA vs M/S. BIECCO LAWRIE LTD
C.A. No.-002018-002019 - 20021/2/2008
M/S. K.C.C. SOFTWARE LTD. vs DIRECTOR OF INCOME TAX (INV.)
C.A. No.-000769-000769 - 200829/1/2008
COMMNR. OF INCOME TAX, SHIMLA vs M/S. AMBUJA DARLA KARSOG MANGU T.C.S.LTD
C.A. No.-000820-000820 - 200825/1/2008