← All Benches

ITAT SC Bench

2,935 judgments

M/S. ORIENT TRADERS vs COMMERCIAL TAX OFFICER, TIRUPATI

C.A. No.-004491-004491 - 200212/3/2008

ASHOK BHAN DALVEER BHANDARI

M/S. KERALA ROAD LINES vs COMMNR. OF INCOME TAX, COCHIN

C.A. No.-005308-005308 - 200212/3/2008

COMMNR. OF CUSTOMS, MUMBAI vs M/S. MMK JEWELLERS

C.A. No.-000813-000814 - 200411/3/2008

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. DUGAR TETENAL INDIA LTD

C.A. No.-004055-004055 - 20027/3/2008

M/S. GEO TECH FOUNDATIONS & CONSTRUCTION vs COMMNR. OF CENTRAL EXCISE, PUNE

C.A. No.-005305-005305 - 20057/3/2008

M/S BHARJATIYA STEEL INDUSTRIES vs COMMISSIONER, SALES TAX, U.P

C.A. No.-001768-001768 - 20085/3/2008

S.B. SINHA V.S. SIRPURKAR

M/S. LOHIA SHEET PRODUCTS vs COMMNR. OF CUSTOMS, N.DELHI

C.A. No.-002411-002411 - 20025/3/2008

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. GURDASPUR DISTILLERY

C.A. No.-004270-004270 - 20025/3/2008

COMMNR. OF CENTRAL EXCISE, T.N. vs M/S VINAYAGA BODY BUILDING INDUS. LTD

C.A. No.-002833-002833 - 20064/3/2008

ASSTT. COMMNR., INCOME TAX, SURAT vs SURAT CITY GYMKHANA

C.A. No.-004305-004306 - 20024/3/2008

COMMR.OF INCOME TAX vs M/S XPRO INDIA LTD

C.A. No.-001765-001765 - 20084/3/2008

COMMNR. OF INCOME TAX, NEW DELHI vs LURGI OEL GAS CHEMIE GMBH

C.A. No.-001775-001775 - 20063/3/2008

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. SCAN SYNTHETICS LTD

C.A. No.-004246-004246 - 200228/2/2008

COMMISSIONER OF INCOME TAX, CHENNAI vs M/S BILAHARI INVESTMENT (P) LTD.

CIVIL APPEAL No. 1625/200827/2/2008

2 Judges

COMMNR. OF INCOME TAX, CHENNAI vs M/S. BILAHARI INVESTMENT P. LTD

C.A. No.-001625-001625 - 200827/2/2008

M/S. WEP PERIPHERALS LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI

C.A. No.-002757-002757 - 200621/2/2008

COMMISSIONER OF CENTRAL EXCISE, RAJKOT vs M/S. SUBHASH ROLLING MILLS

C.A. No.-001477-001477 - 200721/2/2008

M/S. WHITE MACHINES vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-002155-002155 - 200221/2/2008

COMMNR. OF CUSTOMS vs M/S. FERODO INDIA PVT. LTD

C.A. No.-008426-008426 - 200221/2/2008

DY. COMMR. OF INCOME TAX, UJJAIN vs M/S TORQOUISE INVESTMENT & FINANCE LTD

C.A. No.-004485-004485 - 200720/2/2008