← All Benches
ITAT SC Bench
2,935 judgments
K.P. MOHAMMED SALIM vs COMMISSIONER OF INCOME-TAX, COCHIN
CIVIL APPEAL No. 2946/200824/4/2008
2 Judges
ASST. COMMNR. OF COMMERCIAL TAXES & ORS. vs RUCHI SOYA INDUSTRIES LTD.
CIVIL APPEAL No. 7231/200224/4/2008
2 Judges
COMMNR. OF CENTRAL EXCISE, MEERUT vs M/S. MOTHERSON SUMI SYSTEMS LTD.
C.A. No.-007122-007124 - 200224/4/2008
PRADIP J. MEHTA vs COMMNR. OF INCOME-TAX, AHMEDABAD
CIVIL APPEAL No. 4291/200211/4/2008
2 Judges
SUDARSHAN SILKS AND SAREES vs COMMISSIONER OF INCOME TAX, KARNATAKA
CIVIL APPEAL No. 5204/200211/4/2008
2 Judges
SAHARA INDIA (FIRM), LUCKNOW vs COMMISSIONER OF INCOME TAX, CENTRAL-I & ANR.
CIVIL APPEAL No. 2783/200811/4/2008
3 Judges
M/S. SUDHARSHAN SILKS & SAREES vs COMMNR. OF INCOME-TAX, KARNATAKA
C.A. No.-005204-005207 - 200211/4/2008
ASHOK BHAN DALVEER BHANDARI
M/S SAHARA INDIA (FIRM) LUCKNOW vs COMMNR. OF INCOME TAX, CENTRAL-I
C.A. No.-002783-002783 - 200811/4/2008
COMMISSIONER OF CUSTOMS,MUMBAI vs M/S. J.D. ORGOCHEM LIMITED
C.A. No.-005843-005843 - 200610/4/2008
MALAYALA MANORAMA CO LTD. vs COMMR.OF INCOME TAX, TRIVANDRUM
C.A. No.-005420-005423 - 200210/4/2008
M/S. PRACHI INDUSTRIES vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-003621-003625 - 200228/3/2008
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. INSULATION ELECTRICAL (P) LTD
C.A. No.-005943-005943 - 200227/3/2008
M/S POLYMER PAPERS LTD. vs COMMISSIONER OF CENTRAL EXCISE,FARIDABAD
C.A. No.-003640-003640 - 200226/3/2008
M/S CIPLA LTD. vs COMMNR. OF CENTRAL EXCISE, BANGALORE
C.A. No.-005793-005793 - 200226/3/2008
L.N. HOTA & COMPANY vs COMMISSIONER OF INCOME TAX
C.A. No.-002101-002101 - 200826/3/2008
COMMISSIONER OF CENTRAL EXCISE,BHAVNAGAR vs M/S VELJI P. & SONS (AGENCIES) LTD
C.A. No.-002429-002430 - 200824/3/2008
M/S. SYNCO INDUSTRIES LTD. vs ASSESSING OFFICER,INCOME TAX MUMBAI &ANR
C.A. No.-004190-004191 - 200213/3/2008
M/S SUPER CASSETTES INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-005745-005755 - 200213/3/2008
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM vs M/S. HYGRDSE PELLETS LTD
C.A. No.-000287-000287 - 200813/3/2008
KERALA ROAD LINES vs COMMISSIONER OF INCOME TAX, COCHIN
CIVIL APPEAL No. 5308/200212/3/2008
2 Judges
