← All Benches
ITAT SC Bench
2,935 judgments
COMMNR. OF CUSTOMS(PREV.), GUJARAT vs M/S. RELIANCE PETROLEUM LTD
C.A. No.-001831-001831 - 200616/5/2008
M/S. BHUPENDRA STEEL (P) LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-000172-000172 - 200316/5/2008
UNION OF INDIA vs BELGACHI TEA CO. LTD. & ORS.
CIVIL APPEAL No. 8284/20029/5/2008
2 Judges
AMERICAN HOTEL & LODGING ASSN.EDUNL.INST vs CENTRAL BOARD OF DIRECT TAXES
C.A. No.-003468-003468 - 20089/5/2008
COMMISSIONER OF CENTRAL EXCISE,BELGAUM vs M/S. MYSORE KIRLOSKAR LTD.,KARNATAKA
C.A. No.-006468-006468 - 20029/5/2008
M/S DEEPAK AGRO SOLUTION LTD. vs COMMR.OF CUSTOMS,MAHARASHTRA
C.A. No.-005210-005210 - 20068/5/2008
COMMR.OF INCOME TAX,NEW DELHI vs M/S REALEST BUILDERS & SERVICES LTD
C.A. No.-003378-003378 - 20087/5/2008
R & B FALCON (A) PVT. LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 3326/20086/5/2008
2 Judges
COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM vs JOSEPH VALAKUZHY
CIVIL APPEAL No. 7750/20026/5/2008
2 Judges
M/S. YASHA OVERSEAS vs COMNR. OF SALES TAX
C.A. No.-002155-002155 - 20006/5/2008
COMMR.OF INCOME TAX-II,CHANDIGARH vs M/S SWARAJ ENGINES LTD
C.A. No.-003347-003347 - 20086/5/2008
COMMNR. OF INCOME TAX, THIRUVANATHAPURAM vs JOSEPH VALAKUZHY
C.A. No.-007750-007750 - 20026/5/2008
COMMR.OF INCOME TAX,GUJARAT vs GUPTA GLOBAL EXIM (P) LTD
C.A. No.-003342-003342 - 20086/5/2008
COMMR.OF INCOME TAX-I,AHMEDABAD vs M/S. ASHINI LEASE FINANCE P.LTD
C.A. No.-003343-003343 - 20086/5/2008
R & B FALCON (A) PTY LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-003326-003326 - 20086/5/2008
B. DESRAJ vs C.I.T., SALEM
C.A. No.-003245-003245 - 20081/5/2008
SREE AYYANAR SPINNING & WEAVING M.LTD. vs COMMNR. OF INCOME TAX
C.A. No.-003246-003246 - 20081/5/2008
COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. INDIA THERMIT CORPN. LTD.
C.A. No.-008350-008354 - 20021/5/2008
COMMR.OF CUSTOMS, AHMEDABAD vs GUJARAT SMALL SCALE INDUSTRIES CORPN
C.A. No.-003084-003084 - 200829/4/2008
M/S. ORIENT CERAMICS & INDS. LTD. vs COMMNR. OF CUSTOMS
C.A. No.-005799-005799 - 200229/4/2008