← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX, DEHRADHUN & ANR. vs ENRON OIL & GAS INDIA LTD.
CIVIL APPEAL No. 5433/20082/9/2008
2 Judges
COMMR.OF INCOME TAX, DEHRADUN vs M/S ENRON OIL & GAS INDIA LTD
C.A. No.-005433-005433 - 20082/9/2008
M/S TOYOTA MOTOR CORPORATION vs COMMR.OF INCOME TAX
C.A. No.-005313-005313 - 200825/8/2008
RAJASTHAN STATE MINES & MINERALS LTD. vs COMMISSIONER OF INCOME TAX, JAIPUR
C.A. No.-005327-005327 - 200825/8/2008
AGRICULTURAL PRODUCE MARKET COMMITTEE vs COMMR.OF INCOME TAX
C.A. No.-005180-005180 - 200821/8/2008
COMMNR. OF INCOME TAX-I, AHMEDABAD vs GOLD COIN HEALTH FOOD PVT. LTD.
CIVIL APPEAL No. 5065/200818/8/2008
3 Judges
COMMR.OF INCOME TAX-I,AHMEDABAD vs GOLD COIN HEALTH FOOD PVT.LTD
C.A. No.-005065-005065 - 200818/8/2008
COMMNR. OF CENTRAL EXCISE, VADODARA-I vs M/S. GUJARAT CARBON & INDUSTRIES LTD
C.A. No.-001618-001618 - 200518/8/2008
M/S INDIAN OIL CORPORATION LIMITED vs COMMR.OF SALES TAX
C.A. No.-005287-005287 - 20077/8/2008
S.H. KAPADIA B. SUDERSHAN REDDY
COMMNR. OF CENTRAL EXCISE, TAMIL NADU vs M/S. SOUTHERN STRUCTURALS LTD
C.A. No.-000180-000180 - 20036/8/2008
COMMNR. OF SALES TAX, U.P. vs M/S. HIND LAMPS LTD
C.A. No.-004060-004060 - 200631/7/2008
ARIJIT PASAYAT MUKUNDAKAM SHARMA
C.K. GANGADHARAN & ANR. vs COMMISSIONER OF INCOME TAX, COCHIN
CIVIL APPEAL No. 5210/200221/7/2008
3 Judges
T.K. GINARAJAN vs COMMNR. OF INCOME TAX, COCHIN
C.A. No.-005210-005216 - 200221/7/2008
COMMISSIONER OF INCOME TAX,DELHI-VI vs M/S ORIENTAL INSURANCE CO. LTD
C.A. No.-004521-004521 - 200818/7/2008
COMMNR. OF CUSTOMS, CALCUTTA vs M/S. INDIAN RAYON & INDUSTRIES
C.A. No.-008371-008371 - 200216/7/2008
M/S STEEL AUTHORITY OF INDIA LTD. vs SALES TAX OFFICER,ROURKELA-I CIRCLE&ORS
C.A. No.-004290-004290 - 200810/7/2008
ARIJIT PASAYAT P. SATHASIVAM
M/S. ASIAN PEROXIDES LTD. vs COMMNR. OF CENTRAL EXCISE, GUNTUR
C.A. No.-005842-005843 - 20047/7/2008
JANATHA TEXTILES & ORS. vs TAX RECOVERY OFFICER & ANR.
CIVIL APPEAL No. 6539/200316/5/2008
2 Judges
M/S PONDS INDIA LTD(MERGED WITH H.L.LTD) vs COMMNR. OF TRADE TAX, LUCKNOW
C.A. No.-003644-003644 - 200816/5/2008
CHENNAI CUSTOMS APPRAISING OFFICERS ASSN vs UNION OF INDIA
C.A. No.-003630-003630 - 200816/5/2008
