← All Benches
ITAT SC Bench
2,935 judgments
B.M.MALANI vs COMMR.OF INCOME TAX
C.A. No.-005950-005950 - 20081/10/2008
VIJAY SHIP BREAKING CORPN. vs COMMNR. OF INCOME TAX, AHMEDABAD
C.A. No.-006692-006723 - 20031/10/2008
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MEWAR BARTAN NIRMAN UDYOG
C.A. No.-003269-003269 - 200330/9/2008
COMMNR. OF CENTRAL EXCISE, KANPUR vs M/S. NEW DECENT FOOTWEAR INDUSTRIES
C.A. No.-001140-001140 - 200325/9/2008
COMMISSIONER OF INCOME TAX-IV, DELHI vs M/S HCL COM NET SYSTEMS & SERVICES LTD.
CIVIL APPEAL No. 5800/200823/9/2008
2 Judges
COMMR.OF INCOME TAX-IV,DELHI vs M/S HCL COMNET SYSTEMS & SERVICES LD
C.A. No.-005800-005800 - 200823/9/2008
SHREYANS INDUSTRIES LTD.,PUNJAB vs COMMR.OF INCOME TAX-I,LUDHIANA
C.A. No.-005855-005855 - 200823/9/2008
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. SONY INDIA LTD
C.A. No.-008236-008236 - 200223/9/2008
COMMR.OF CENTRAL EXCISE vs M/S SHANMUGANANDA SOAPNUT WORKS
C.A. No.-006011-006013 - 200717/9/2008
COMMISSIONER OF INCOME TAX, MADRAS vs PONNI SUGARS & CHEMICALS LTD.
CIVIL APPEAL No. 5694/200816/9/2008
2 Judges
COMMR.OF SALES TAX vs M/S TATA IRON & STEEL CO.LTD
C.A. No.-005693-005693 - 200816/9/2008
S.H. KAPADIA B. SUDERSHAN REDDY
COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S. SIDDHARTHA POLYMERS LTD
C.A. No.-001264-001265 - 200816/9/2008
COMMNR. OF INCOME TAX, MADRAS vs M/S. PONNI SUGARS & CHEMICALS LTD
C.A. No.-005694-005694 - 200816/9/2008
ASSISTANT COMMISSIONER, INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD.
CIVIL APPEAL No. 1171/200415/9/2008
2 Judges
ASSISTANT COMMNR., INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD
C.A. No.-001171-001171 - 200415/9/2008
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. ISHAAN RESEARCH LAB. (P) LTD
C.A. No.-007357-007372 - 20018/9/2008
COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. MODERN ENGINEERS CONSTRUCTION COOPERTIVE SOCIETY LTD.
CIVIL APPEAL No. 5497/20084/9/2008
2 Judges
COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENG.CONSTRN.CO-OP.STY.LTD
C.A. No.-005497-005497 - 20084/9/2008
M/S MYSODET (P) LTD. vs COMMR.OF INCOME TAX,BANGALORE
C.A. No.-005475-005475 - 20083/9/2008
CAMLIN LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-004507-004508 - 20023/9/2008
