← All Benches

ITAT SC Bench

2,935 judgments

PUMA AYURVEDIC HERBAL (P) LTD. vs COMMNR., CENTRAL EXCISE, NAGPUR

C.A. No.-006319-006321 - 20038/3/2006

INDOCHEMELECTRONIC vs ADDL. COLLECTOR OF CUSTOMS, A.P

C.A. No.-001273-001273 - 200624/2/2006

M/S. NORTH WEST SWITCHGEAR LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-000553-000554 - 200114/2/2006

COMMNR. OF CENTRAL EXCISE, RAIPUR vs M/S. HIRA CEMENT

C.A. No.-004424-004424 - 20042/2/2006

SANDVIK ASIA LTD. vs COMMNR.OF INCOME TAX-I, PUNE

C.A. No.-001337-001340 - 200527/1/2006

M/S. MOTOR INDUSTRIES CO. LTD. vs COMMNR. OF CENTRAL EXCISE, AURANGABAD

C.A. No.-004391-004392 - 200020/1/2006

ANJALEEM ENTERPISES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, AHMEDABAD

C.A. No.-002487-002487 - 200016/1/2006

M/S. SIDDARTHA TUBES LTD. vs COMMISSIONER OF CENTRAL EXCISE

C.A. No.-002560-002560 - 200516/12/2005

SIDDHARTHA TUBES LTD. vs COMNR.OF CUTSTOMS & CENTRAL EXCISE,.M.P

C.A. No.-004247-004248 - 200016/12/2005

INCOME TAX OFFICER, BANGALORE vs M/S. INDUFLEX PRODUCTS (P) LTD

C.A. No.-007307-007307 - 20058/12/2005

COMMNR. OF CENTRAL EXCISE, MEERUT vs MAHARSHI AYURVEDA CORP. LTD

C.A. No.-004369-004370 - 20007/12/2005

PROCTOR & GAMBLE HYGIENE&HEALTH CARE LTD vs COMMNR. OF CENTRAL EXCISE, BHOPAL

C.A. No.-003844-003844 - 200028/11/2005

M/S. SANJEEV WOOLEN MILLS vs COMMNR. OF INCOME TAX, MUMBAI

C.A. No.-006735-006736 - 200324/11/2005

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S.S. KUMARS LTD.

C.A. No.-004172-004185 - 200021/11/2005

SEDCO FOREX INTERNATIONAL DRILL.INC.&ORS vs COMMNR. OF INCOME TAX, DEHRUDUN

C.A. No.-000351-000355 - 200517/11/2005

PONNI SUGARS (ERODE) LTD. vs DY.COMMERCIAL TAX OFFICER,T. NADU

C.A. No.-004757-004758 - 20008/11/2005

COMMNR. OF CUSTOMS (IMPORTS), MUMBAI vs M/S. TULLOW INDIA OPERATIONS LTD

C.A. No.-005900-005900 - 200428/10/2005

DY. COMMNR., INCOME TAX, COCHIN vs M/S. S.T.N. TEXTILE LTD

C.A. No.-004101-004101 - 200325/10/2005

M/S. WESTERN INDIA PLYWOODS LTD. vs COLLECTOR OF CUSTOMS, KOCHIN

C.A. No.-004234-004234 - 20007/10/2005

M/S. COMPACK PVT. LTD. vs COMMNR. OF CENT. EX. & CUSTOMS, VADODARA

C.A. No.-008030-008030 - 20047/10/2005