← All Benches

ITAT SC Bench

2,935 judgments

BRITANNIA INDUSTRIES LTD. vs COMMNR. OF INCOME TAX

C.A. No.-002415-002415 - 20045/10/2005

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. HARI CHAND SHRI GOPAL

C.A. No.-001878-001880 - 20043/10/2005

M/S. GOPAL ZARDA UDYOG vs COMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-005747-005749 - 200030/9/2005

COMMNR. OF SALES TAX, U.P. vs M/S. SWADESHI POLYTAX LTD., U.P

C.A. No.-003742-003742 - 200028/9/2005

S.N. VARIAVA TARUN CHATTERJEE

M/S. SHARP INDUSTRIES LTD. vs COMMISSIONER OF CENTRAL EXCISE, MUMBAI

C.A. No.-005242-005242 - 200026/9/2005

COMMNR. OF CENTRAL EXCISE, HYDERABAD vs M/S. ALDEC CORPORATION

C.A. No.-007814-007817 - 200426/9/2005

M/S. ANAND NISHIKAWA COMPANY LTD. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

C.A. No.-003158-003158 - 200023/9/2005

M/S. GEORGE WILLIAMSON (ASSAM) LTD. vs COMMNR. OF INCOME TAX, GUWAHATI

C.A. No.-006694-006698 - 200419/9/2005

COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA

CIVIL APPEAL No. 4411/20031/9/2005

2 Judges

COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

C.A. No.-004411-004411 - 20031/9/2005

SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT

C.A. No.-004403-004410 - 20031/9/2005

VIKRAM CEMENT vs COMMISSIONER OF CENTRAL EXCISE, INDORE

CIVIL APPEAL No. 1197/200524/8/2005

2 Judges

M/S. VIKRAM CEMENT vs COMMNR. OF CENTRAL EXCISE, INDORE

C.A. No.-001197-001197 - 200524/8/2005

M/S. IMPRESSION PRINTS vs COMMISSIONER OF CENTRAL EXCISE, DELHI-1

C.A. No.-003536-003536 - 200024/8/2005

COMMNR. OF CENTRAL EXCISE, NAGPUR vs MANIKGARH CEMENT LTD

C.A. No.-005198-005201 - 200523/8/2005

COMMNR. OF CENTRAL EXCISE, BHUBNESHWAR vs M/S. IFGL REGRACTORIES LTD

C.A. No.-004472-004472 - 20019/8/2005

COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI ETC. ETC. vs M/S. GUJARAT PERSTORP ELECTRONICS LTD. ETC. ETC.

CIVIL APPEAL No. 8565/20015/8/2005

3 Judges

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. S.R. TISSUES PVT. LTD

C.A. No.-005293-005294 - 20015/8/2005

COMMNR. OF CUSTOMS (GENERAL), N. DELHI vs GUJARAT PERSTORP ELECTRONICS LTD

C.A. No.-008568-008569 - 20015/8/2005

COMMNR. OF CENTRAL EXCISE, GHAZIABAD vs M/S. APEX TRADERS

C.A. No.-000192-000192 - 200427/7/2005