← All Benches

ITAT SC Bench

2,935 judgments

COMMNR.OF CENTRAL EXCISE, MERRUT-I vs M/S. DELHI BISLERI MINERAL CO. LTD

C.A. No.-000772-000772 - 200127/7/2005

M/S. BIRLA CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE

C.A. No.-005118-005118 - 200326/7/2005

COMMISSIONER OF TRADE TAX, U.P. AND ANR. vs M/S. KAJARIA CERAMICS LTD.

CIVIL APPEAL No. 4601/200012/7/2005

2 Judges

COMMNR. OF TRADE TAX, U.P. vs M/S. KAJARIA CERAMICS LTD

C.A. No.-004601-004601 - 200012/7/2005

RUMA PAL ARUN KUMAR

D. PARRY (INDIA) LTD. vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CHENNAI

CIVIL APPEAL No. 6448/20023/5/2005

3 Judges

E.I.D. PARRY (INDIA) LTD. vs ASST.COMNR. OF COMMERCIAL TAXES,CHENNAI

C.A. No.-006448-006455 - 20023/5/2005

S. N. VARIAVA DR. AR. LAKSHMANAN S. H. KAPADIA

M/S. SACI ALLIED PRODUCTS LTD., U.P. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

CIVIL APPEAL No. 5854/199926/4/2005

3 Judges

M/S DHARAMPAL SATYAPAL vs COMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-001506-001508 - 200021/4/2005

M/S.VINAY SOLVENT EXTRACTION INDT. P.LTD vs COMMISSIONER OF CENTRAL EXCISE, GUJARAT

C.A. No.-002523-002529 - 200020/4/2005

COMMNR. OF CENTRAL EXCISE, JALANDHAR vs M/S. RAJIV TEXTILE INDUSTRIES

C.A. No.-007524-007525 - 200415/4/2005

COMMISSIONER OF CENTRAL EXCISE, TRICHY vs M/S. GRASIM INDUSTRIES LTD.

CIVIL APPEAL No. 2348/200012/4/2005

3 Judges

COMNR. OF CENTRAL EXCISE, TRICHY vs GRASIM INDUSTRIES LTD

C.A. No.-002348-002349 - 200012/4/2005

M/S. CHANNY ENTERPRISES vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-002415-002415 - 20055/4/2005

COMMNR. OF CENTRAL EXCISE vs M/S. DABUR INDIA LTD

C.A. No.-008927-008928 - 20031/4/2005

COMMNR. OF CENTRAL EXCISE, BELGAUM vs M/S. AKAY COSMETIC (P) LTD. HUMBLI

C.A. No.-000336-000336 - 20011/4/2005

COMMISSIONER OF CENTRAL EXCISE, BELGAUM vs M/S. AKAY COSMETICS PVT. LTD

C.A. No.-003792-003803 - 20001/4/2005

COMMNR. OF CENTRAL EXCISE vs M/S. DABUR (INDIA) LTD

C.A. No.-001112-001112 - 20031/4/2005

M/S. NOBLE SYNTHETICS LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

C.A. No.-007103-007103 - 199917/3/2005

AGASTYAR TRUST vs COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ANR.

CIVIL APPEAL No. 1083/200015/3/2005

3 Judges

COMNR. OF CENTRAL EXCISE, MEERUT vs M/S. UNIVERSAL GLASS LTD

C.A. No.-000894-000894 - 200011/3/2005