← All Benches

ITAT SC Bench

2,935 judgments

COMNR. OF CENTRAL EXCISE, CALCUTTA vs HINDUSTAN NATIONAL GLASS & INDS. LTD

C.A. No.-007313-007421 - 199911/3/2005

M/S.SAHAKARI KHAND UDYOG MANDAL LTD. vs COMMISSIONER OF CENTRAL EXCISE &CUSTOMS

C.A. No.-006832-006832 - 19999/3/2005

KIRLOSKAR BROS. LTD. vs COMNR. OF CENTRAL EXCISE, PUNE

C.A. No.-006938-006938 - 19997/3/2005

THE TATA IRON AND STEEL CO.LTD., BIHAR vs THE COLLECTOR OF CENTRAL EXCISE,PATNA

C.A. No.-005421-005421 - 19992/3/2005

COMMNR. OF CENTRAL EXCISE, NAGPUR vs M/S. SIMPLEX MILLS CO. LTD

C.A. No.-002816-002818 - 20021/3/2005

M/S. CASTROL INDIA LTD. vs COMNR. OF CENTRAL EXCISE, CALCUTTA-I

C.A. No.-006289-006290 - 199925/2/2005

M/S. HINDUSTAN ZINC LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-003991-003991 - 200124/2/2005

M/S. HINDUSTAN ZINC LTD. vs COMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-000430-000430 - 200024/2/2005

M/S. PAHWA CHEMICALS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-002350-002350 - 200224/2/2005

COMMISSIONER OF CENTRAL EXCISE,BOLPUR vs M/S.RATAN MELTING & WIRE INDUSTRIES

C.A. No.-004022-004022 - 199923/2/2005

COMMISSIONER OF INCOME TAX, JALPAIGURI vs OM PRAKASH MITTAL

CIVIL APPEAL No. 5334/199922/2/2005

3 Judges

C.I.T., JALPAIGURI vs OM PRAKASH MITTAL

C.A. No.-005334-005334 - 199922/2/2005

M/S W.P.I.L. LTD., GHAZIABAD vs COMMNR. OF CENTRAL EXCISE, MEERUT,U.P

C.A. No.-004228-004229 - 199922/2/2005

D.C.L. POLYESTER LTD., NAGPUR vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

C.A. No.-006559-006559 - 199922/2/2005

COMMNR.OF CENTRAL EXCISE,PUNE vs ABHI CHEMICALS&PHARMA. P.LTD

C.A. No.-005646-005646 - 199921/2/2005

COMMNR.OF CENT.EXCISE, ALLAHABAD vs M/S.GINNI FILAMENTS LTD

C.A. No.-005830-005830 - 199917/2/2005

S.N. VARIAVA DR. AR. LAKSHMANAN S.H. KAPADIA

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S.CEAT LTD., NASIK

C.A. No.-006971-006971 - 199917/2/2005

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. CEAT LTD

C.A. No.-002015-002015 - 200217/2/2005

COMMNR. OF CUSTOMS, MUMBAI vs M/S. BUREAU VERITAS

C.A. No.-000808-000811 - 200414/2/2005

BHUNA COOP. SUGAR MILLS LTD. vs COMMNR. OF INCOME TAX, ROHTAK

C.A. No.-001100-001101 - 200511/2/2005