← All Benches
ITAT SC Bench
2,935 judgments
COMNR. OF CENTRAL EXCISE, HYD. vs SUNDER STEELS LTD
C.A. No.-006826-006826 - 19999/2/2005
SOUTHERN AGRIFURANE INDUSTRIES LTD. vs COMMERCIAL TAX OFFICER
C.A. No.-008607-008610 - 20028/2/2005
M/S. UDAYANI SHIP BREAKERS LTD. vs COMMNR.OF CUSTOMS &CENTRAL EXCISE,RAJKOT
C.A. No.-002338-002338 - 20018/2/2005
M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-000275-000276 - 20014/2/2005
M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE DELHI-III
C.A. No.-006980-006983 - 20043/2/2005
COMMISSIONER OF INCOME TAX, MUMBAI vs D.P. SANDU BROS. CHEMBUR (P) LTD.
CIVIL APPEAL No. 2335/200331/1/2005
3 Judges
COMMNR. OF INCOME TAX, MUMBAI vs D.P. SANDU BROS CHEMBUR (P) LTD
C.A. No.-002335-002335 - 200331/1/2005
M. JANARDHANA RAO vs JT. COMMNR. OF INCOME TAX
C.A. No.-004232-004232 - 200328/1/2005
M/S. MANGALORE GANESH BEEDI WORKS vs COMMNR. OF INCOME TAX, MYSORE
C.A. No.-000767-000768 - 200528/1/2005
COMMNR.OF SALES TAX, DELHI &ORS vs M/S.SHRI KRISHNA ENGG. CO
C.A. No.-001717-001719 - 199925/1/2005
S.N. VARIAVA DR. AR. LAKSHMANAN S.H. KAPADIA
COMMISSIONER OF CENTRAL EXCISE vs M/S.ESWARAN & SONS ENGRS. LTD
C.A. No.-005403-005406 - 19995/1/2005
INDIA AGENCIES (REGD).,BANGALORE vs ADDL.COMNR.OF COMMERCIAL TAXES,BANGALORE
C.A. No.-001922-001922 - 199916/12/2004
S.N.VARIAVA DR.AR.LAKSHMANAN S.H.KAPADIA
COMMISSIONER, TRADE TAX, U.P. vs M/S. D.S.M. GROUP OF INDUSTRIES
CIVIL APPEAL No. 6635/20039/12/2004
2 Judges
M/S. GEM GRANITES vs COMMNR. OF INCOME TAX, TAMIL NADU
C.A. No.-000319-000319 - 200423/11/2004
ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE DELHI -II
C.A. No.-007310-007312 - 200325/10/2004
COMMNR. OF CUSTOMS, KANDLA vs M/S. ESSAR OIL LTD.
C.A. No.-004299-004305 - 20037/10/2004
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY vs M/S. ACER INDIA LTD.
CIVIL APPEAL No. 10185/200324/9/2004
3 Judges
COMMNR. OF CENTRAL EXCISE, PONDICHERRY vs M/S. ACER INDIA LTD
C.A. No.-010185-010186 - 200324/9/2004
M/S. PRIYA BLUE INDUSTRIES LTD. vs COMMNR. OF CUSTOMS (PREVENTIVE)
R.P.(C) No.-000096-000096 - 200417/9/2004
COMMNR. OF CUSTOMS, MUMBAI vs M/S. B.V. JEWELS AND ORS.'
C.A. No.-004254-004260 - 200314/9/2004