← All Benches
ITAT SC Bench
2,935 judgments
M/S. I.T.C. LTD. vs COMMISSIONER OF CENTRAL EXCISE, NEW DELHI AND ANR.
CIVIL APPEAL No. 70/199910/9/2004
2 Judges
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD vs C.I.T., KOLHAPUR
C.A. No.-006973-006975 - 20008/9/2004
RUMA PAL P. VENKATARAMA REDDI
COMMNR. OF CENTRAL EXCISE,JAIPUR vs M/S. J.K. UDAIPUR UDYOG LTD
C.A. No.-007257-007258 - 20033/9/2004
M/S. ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI
C.A. No.-006909-006912 - 200325/8/2004
COMMISSIONER OF CENTRAL EXCISE,BOMBAY vs M/S.RELIANCE INDUSTRIES LTD
C.A. No.-003226-003226 - 199819/8/2004
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI vs M/S. MODI ALKALIES AND CHEMICALS LTD.
CIVIL APPEAL No. 7827/200218/8/2004
2 Judges
KARYA PALAK ENGINEER,CPWD, BIKANER vs RAJASTHAN TAXATION BOARD, AJMER
C.A. No.-008540-008544 - 200112/8/2004
GAURAV DISTRIBUTORS (P) LTD. vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-008683-008683 - 200111/8/2004
M/S. ROLLATAINERS LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI
C.A. No.-006581-006581 - 200229/7/2004
COMMNR. OF CUSTOMS, KOLKATA vs M/S. RUPA & CO. LTD
C.A. No.-005944-005944 - 200221/7/2004
COMMISSIONER OF INCOME TAX vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.
CIVIL APPEAL No. 5752/199726/5/2004
2 Judges
COMMNR., COMMERCIAL TAXES RANCHI vs M/S SWARN REKHA COKES & COALS P.LTD.&ORS
C.A. No.-007798-007798 - 20027/5/2004
N.SANTOSH HEGDE B.P. SINGH.
T.T.G.INDUSTRIES, MADRAS vs COLLECTOR OF CENTRAL EXCISE, RAIPUR
C.A. No.-010911-010911 - 19967/5/2004
M/S.HBL AIRCRAFT BATTERIES LTD. vs COMMNR. OF CENTRAL EXCISE,HYD
C.A. No.-000898-000898 - 19985/5/2004
M/S.MENTHA & ALLIED PRODUCTS LTD. vs COLLECTOR OF CENTRAL EXCISE,MEERUT
C.A. No.-000922-000922 - 19985/5/2004
COMMNR.OF CENTRAL EXCISE,AHMEDABAD vs M/S.SUSMA TEXTILE PVT.LTD
C.A. No.-001081-001081 - 19985/5/2004
M/S. TATA IRON & STEEL CO. LTD. vs COMMNR. OF CENTRAL EXCISE, PATNA
C.A. No.-003973-003973 - 20015/5/2004
M/S.SONY INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI
C.A. No.-004964-004964 - 20005/5/2004
COMMNR OF CUSTOMS & CENT EXCISE vs M/S.CHARMINAR NONWOVENS LTD
C.A. No.-006559-006560 - 19975/5/2004
M/S.MULLER & PHIPPS (I) LTD vs COLLECTOR OF CENTRAL EXCISE BOMBAY
C.A. No.-000779-000783 - 19975/5/2004