← All Benches

ITAT SC Bench

2,935 judgments

M/S. A. INFRASTRUCTURE LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-005756-005759 - 20005/5/2004

COMMNR. OF CENTRAL EXCISE, SURAT vs M/S. SURAT TEXTILES MILLS LTD

C.A. No.-002357-002361 - 200226/4/2004

COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S. PEARL MECH. ENGG AND FOUNDRY WORKS (P) LTD.

CIVIL APPEAL No. 1196/200116/4/2004

2 Judges

COMNR. OF INCOME TAX, CHANDIGARH vs M/S.PEARL MECH.ENGG.&FOUNDRY WORKS P.LTD

C.A. No.-001196-001196 - 200116/4/2004

COMMNR. OF CUSTOMS, CHENNAI vs ADANI EXPORTS LTD

C.A. No.-005580-005581 - 199913/4/2004

COLLECTOR OF CENTRAL EXCISE, JAIPUR vs M/S. HINDUSTAN ZINC LTD

C.A. No.-002467-002467 - 199924/3/2004

COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. ALLIED PHOTOGRAPHICS INDIA LTD

C.A. No.-002687-002687 - 200118/3/2004

CUSTOMS, NEW DELHI vs AHMADALIEVA NODIRA

Crl.A. No.-000312-000312 - 200411/3/2004

IPCA LABORATORY LTD. vs DY. COMMNR. OF INCOME TAX, MUMBAI

C.A. No.-001697-001697 - 200311/3/2004

COMMISSIONER OF CENTRAL EXCISE, LUCKNOW vs M/S. CHHATA SUGAR CO. LTD

C.A. No.-007488-007492 - 200127/2/2004

COMMISSIONER OF CUSTOMS, CALCUTTA ETC. ETC. vs M/S. INDIAN OIL CORPORATION LTD. AND ANR.

CIVIL APPEAL No. 2342/200117/2/2004

2 Judges

BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 1081/200417/2/2004

2 Judges

COMMNR. OF CUSTOMS, CALCUTTA ETC.ETC. vs M/S. INDIAN OIL CORPORATION LTD

C.A. No.-002342-002362 - 200117/2/2004

PRAKASH NATH KHANNA vs COMMNR OF INCOME TAX

Crl.A. No.-001260-001261 - 199716/2/2004

COMMERCIAL TAX OFFICER vs SWASTIK ROADWAYS

C.A. No.-009143-009143 - 199613/2/2004

P.VENKATARAMA REDDI S.H. KAPADIA.

K.C. BUILDERS AND ANR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

CRIMINAL APPEAL No. 212/199828/1/2004

2 Judges

COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs ORIENT FABRICS PVT. LTD.

CIVIL APPEAL No. 4914/199725/11/2003

3 Judges

PEPSI FOODS vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-004051-004051 - 199625/11/2003

ITW SIGNODE INDIA LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-007868-007868 - 199519/11/2003

M/S.NATURALLE HEALTH PRODUCTS (P)LTD. vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD

C.A. No.-002072-002072 - 199611/11/2003