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ITAT SC Bench

2,935 judgments

UNION OF INDIA AND ANR. vs AZADI BACHAO ANDOLAN AND ANR.

CIVIL APPEAL No. 8161/20037/10/2003

2 Judges

COMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. T.V.S. SUZUKI LTD.,HOSUR

C.A. No.-002416-002416 - 20006/8/2003

SMT. AMIYHA BALA PAUL vs COMMISSIONER OF INCOME TAX, SHILLONG

CIVIL APPEAL No. 4657/20007/7/2003

2 Judges

AMIYA BALA PAUL vs COMNR. OF INCOME, TAX, SHILLONG

C.A. No.-004657-004657 - 20007/7/2003

RUMA PAL B.N. SRIKRISHNA.

M/S. OM PRAKASH BHATIA vs COMMISSIONER OF CUSTOMS, DELHI

C.A. No.-004060-004060 - 20017/7/2003

COMMNR. OF CUSTOMS, KOLKATTA vs M/S. GRAND PRIME LTD.

C.A. No.-004151-004157 - 20017/7/2003

COMMISSIONER OF INCOME TAX, BHOPAL vs M/S. SHELLY PRODUCTS AND ANR.

CIVIL APPEAL No. 7501/19978/5/2003

2 Judges

COLLECTOR OF CENTRAL EXCISE, BANGALORE vs M/S. ESCORTS MAHLE LTD

C.A. No.-005168-005170 - 20016/5/2003

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANDIT D.P. SHARMA

C.A. No.-001512-001512 - 200130/4/2003

COMMISSIONER OF CENTRAL EXCISE, CALCUTTA vs M/S SHARMA CHEMICAL WORKS

C.A. No.-007610-007610 - 199930/4/2003

M/S.SREE NARAYANA CHANDRIKA TRUST vs COMMNR. OF GIFT TAX, KERALA

C.A. No.-001427-001427 - 200125/4/2003

COMMISSIONER OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

CIVIL APPEAL No. 4703/199916/4/2003

5 Judges

STATE OF U.P. vs U.P.SALES TAX OFFICERS GRADE II ASSN

C.A. No.-005866-005866 - 200016/4/2003

DORAISWAMY RAJU D. M. DHARMADHIKARI.

COMMNR.OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

C.A. No.-004703-004703 - 199916/4/2003

CJI. R.C. LAHOTI B.N. AGRAWAL S.B. SINHA

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S.MARKFED VANASPATI &ALLIED INDUSTRIES

C.A. No.-000077-000080 - 20019/4/2003

COMMNR. OF CENTRAL EXCISE vs M/S. G. DAYARAM & CO

C.A. No.-002616-002616 - 200331/3/2003

POLYGLASS ACRYLIC MANUFACTURING CO.LTD. vs COMMNR. OF CUSTOMS

C.A. No.-001648-001648 - 200131/3/2003

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs GURU NANAKK REFREGERATION CORPN

C.A. No.-009140-009140 - 199627/3/2003

DELHI FARMING AND CONSTRUCTION (P) LTD. vs COMMISSIONER OF INCOME TAX, DELHI

CIVIL APPEAL No. 7525/200126/3/2003

2 Judges

DELHI FARMING & CONSTRUCTION(P) LTD. vs COMMNR. OF INCOME TAX, DELHI

C.A. No.-007525-007527 - 200126/3/2003