← All Benches

ITAT SC Bench

2,935 judgments

M/S.SUNNY INDS.PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

C.A. No.-004589-004589 - 199525/3/2003

D.P. LON vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

C.A. No.-005472-005473 - 200013/3/2003

ESCORTS LTD. vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-012009-012042 - 199512/3/2003

COLLECTOR OF CENTRAL EXCISES, JAIPUR vs ALCOBEX METALS

C.A. No.-004230-004231 - 199612/3/2003

COMNR. OF CENTRAL EXCISE, AHMEDABAD vs JALARAM WOOD CRAFTS (P) LTD

C.A. No.-002358-002359 - 200012/3/2003

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs UNIVERSAL ELECTRICAL INDUSTRIES

C.A. No.-011441-011442 - 199511/3/2003

COMMISSIONER OF CENTRAL EXCISE vs M/S.M.P.V. & ENGG. INDUSTRIES

C.A. No.-005831-005831 - 199911/3/2003

SANDEN VIKAS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,NEW DELHI

C.A. No.-008079-008079 - 19954/3/2003

FORBES GOKAK LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-001411-001411 - 199526/2/2003

M/S. AMCO BATTERIES LTD., BANGALORE vs COMMNR. OF CENTRAL EXCISE, BANGALORE

C.A. No.-005941-005942 - 199926/2/2003

SAHYADRI SAHAKARI SAKHAR KARKHANA vs COLLECTOR OF CENTRAL EXCISE, PUNE

C.A. No.-006634-006634 - 199525/2/2003

P & B PHARMACEUTICALS(P)LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-003969-003969 - 199519/2/2003

COMMISSIONER OF SALES TAX AND ORS. vs M/S SUBHASH & CO.

CIVIL APPEAL No. 1374/200317/2/2003

2 Judges

COMMNR. OF SALES TAX, M.P. vs M/S. SUBHASH & COMPANY

C.A. No.-001374-001374 - 200317/2/2003

SHIVARAJ V. PATIL ARIJIT PASAYAT

COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S I.T.C. LTD

C.A. No.-012043-012054 - 19956/2/2003

COLLECTOR OF CUSTOMS,BOMBAY vs ELEPHANTA OIL AND INDUSTRIES LTD

C.A. No.-004958-004958 - 199431/1/2003

COLLECTOR OF CENTRAL EXCISE,AURANGABAD vs MOTOR INDUSTRIES CO. LTD

C.A. No.-009351-009352 - 199531/1/2003

M/S. RAJASTHAN SPG. & WVG. MILLS LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-002170-002170 - 200131/1/2003

N. BAGAVATHY AMMAL vs COMNR. OF INCOME TAX, MADURAI

C.A. No.-002606-002607 - 200127/1/2003

KEDIA AGGLOMERATED MARBLES LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-006302-006302 - 199514/1/2003