← All Benches

ITAT SC Bench

2,935 judgments

M/S. ALPINE INDUSTRIES vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

C.A. No.-011651-011652 - 199514/1/2003

EASLAND COMBINES, COIMBATORE vs COLLECTOR OF CENTRAL EXCISE, COIMBATORE

C.A. No.-002693-002693 - 200013/1/2003

HANS RAJ AGARWAL AND ANR. vs CHIEF COMMNR. OF INCOME TAX AND ORS.

CIVIL APPEAL No. 2121/200120/12/2002

2 Judges

FLASH LABORATORIES vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-005619-005619 - 199420/12/2002

HANS RAJ AGARWAL vs CHIEF COMMNR. OF INCOME TAX

C.A. No.-002121-002121 - 200120/12/2002

DR. (MRS.) RENUKA DATLA AND ORS. vs COMMISSIONER OF INCOME TAX KARNATAKA AND ANR.

CIVIL APPEAL No. 4731/200017/12/2002

2 Judges

COMMISSIONER OF INCOME TAX vs M/S. HINDUSTAN BULK CARRIERS

CIVIL APPEAL No. 7966/199617/12/2002

3 Judges

COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. DAMANI BROTHERS

CIVIL APPEAL No. 7428/199917/12/2002

3 Judges

RENUKA DATLA vs COMNR. OF INCOME TAX KARNATAKA

C.A. No.-004731-004731 - 200017/12/2002

COMMISSIONER OF WEALTH TAX, GUJARAT vs LOV. S. KINARIWALA

CIVIL APPEAL No. 1858/200211/12/2002

2 Judges

COMMNR. OF WEALTH TAX, GUJARAT vs LOV S. KINARIWALA

C.A. No.-001858-001858 - 200211/12/2002

COMMISSIONER OF INCOME TAX vs SUNIL J. KINARIWALA

CIVIL APPEAL No. 1899/200210/12/2002

2 Judges

I.T.C. LTD vs COLLECTOR OF CENTRAL EXCISE, PATNA

C.A. No.-006402-006405 - 199510/12/2002

COMMNR. OF INCOME TAX, AHMEDABAD vs SUNIL J. KINARIWALA

C.A. No.-001899-001899 - 200210/12/2002

DIRECTOR OF INCOME TAX vs M/S. BHARAT DIAMOND BOURSE

CIVIL APPEAL No. 8211/20016/12/2002

2 Judges

M/S. SUPREME WASHERS(P) LTD., MUMBAI vs THE COMMISSIONER OF CENTRAL EXCISE,PUNE

C.A. No.-006161-006161 - 19994/12/2002

KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, BANGALORE

CIVIL APPEAL No. 823/20003/12/2002

2 Judges

M/S KARNATAKA SMALL S.INDT.DEV.COR.LTD. vs COMMISSIONER OF INCOME-TAX,BANGALORE

C.A. No.-000823-000823 - 20003/12/2002

HEMALATHA GARGYA vs COMMNR. OF INCOME TAX, A.P

C.A. No.-006266-006266 - 200028/11/2002

COMMNR. OF CENTRAL EXCISE, SHILLONG vs M/S. NORTH EASTERN TOBACCO LTD

C.A. No.-000200-000201 - 200228/11/2002