← All Benches
ITAT SC Bench
2,935 judgments
TATA REFRACTORIES LTD. vs SALES TAX OFFICER
C.A. No.-007760-007760 - 200227/11/2002
I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
C.A. No.-006621-006621 - 199526/11/2002
KILLICK NIXON LTD., MUMBAI vs DEPUTY COMNR. OF INCOME TAX,MUMBAI
C.A. No.-002614-002614 - 200125/11/2002
GKN DRIVESHAFTS (INDIA) LTD. vs INCOME TAX OFFICER
C.A. No.-007731-007731 - 200225/11/2002
M/S. JAIPRAKASH INDUSTRIES LTD. vs COMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-000665-000666 - 200022/11/2002
DUGAR ELECTRONICS vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA
C.A. No.-009918-009918 - 199521/11/2002
THE TATA IRON & STEEL CO. LTD. vs COLLECTOR OF CENT. EXCISE,JAMSHEDPUR
C.A. No.-000508-000508 - 199824/10/2002
S. N. VARIAVA BRIJESH KUMAR.
ESCORTS JCB LTD. vs COMNR. OF CENTRAL EXCISE, DELHI-II
C.A. No.-007230-007230 - 199924/10/2002
CEMENTO CORPORATION LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-002657-002657 - 199423/10/2002
COMMNR.OF CENTRAL EXCISE COIMBATORE vs V.MADHU @ C.V.MAADHESH
C.A. No.-006514-006515 - 20024/10/2002
COLLECTOR OF CENTRAL EXCISE, BOMBAY vs MAHARASHTRA FUR FABRICS LTD
C.A. No.-000685-000685 - 199524/9/2002
STANDARD PENCILS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, MADRAS
C.A. No.-000737-000737 - 199519/9/2002
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs I.T.E.C. (P) LTD., BOMBAY
C.A. No.-000736-000736 - 199518/9/2002
BHUPINDER STEELS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE NEW DELHI
C.A. No.-004843-004843 - 199417/9/2002
BHUPINDRA STEELS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
C.A. No.-002305-002305 - 199417/9/2002
COLLECTOR OF CENTRAL EXCISE,N.DELHI vs HINDUSTAN SANITARYWARE & INDUSTRIES
C.A. No.-001627-001627 - 199410/9/2002
M/S POLYFLEX (INDIA) PVT. LTD. vs COMMISSIONER OF INCOME TAX, KARNATAKA
C.A. No.-000823-000823 - 20016/9/2002
M/S. GENERAL FINANCE CO. AND ANR. vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNJAB
CRIMINAL APPEAL No. 442/19944/9/2002
2 Judges
M/S.SPEEDWAY RUBBER CO. vs COMMISSIONER, CENTRAL EXCISE, CHANDIGARH
C.A. No.-004844-004846 - 19997/5/2002
M/S.APOLLO TYRES LTD. vs C.I.T., KOCHI,KERALA
C.A. No.-006100-006100 - 19982/5/2002