← All Benches
ITAT SC Bench
2,935 judgments
C.I.T-II vs M/S KRISHI UTPADAN MANDI SAMITI
C.A. No.-007040-007040 - 201227/9/2012
S.H. KAPADIA MADAN B. LOKUR
PRICEWATERHOUSECOOPERS PVT.LTD. vs C.I.T-KOLKATA-I
C.A. No.-006924-006924 - 201225/9/2012
S.H. KAPADIA MADAN B. LOKUR
M/S.SUNDARAM FIN.LTD. vs ASST.COMMISSIONER OF INCOME TAX,CHENNAI
C.A. No.-005895-005895 - 200811/9/2012
M/S. SALORA INTERNATIONAL LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004427-004427 - 20037/9/2012
COLUMBIA SPORTSWEAR COMPANY vs DIRECTOR OF INCOME TAX, BANGALORE
SPECIAL LEAVE PETITION (CRIMINAL) No. 31543/201130/7/2012
3 Judges
COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL vs M/S JAIN BROTHERS
C.A. No.-004825-004826 - 200930/7/2012
M/S MADHUSUDAN RAYONS PVT. LTD. vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMAS
C.A. No.-000992-000994 - 201020/4/2012
COMMNR. OF CUSTOMS vs DENSO KIRLOSKAR INDUS. PVT.LTD
C.A. No.-001150-001150 - 200429/2/2012
COMMNR. OF CENTRAL EXCISE, SURAT-I vs M/S. FAVOURITE INDUSTRIES
C.A. No.-000949-000949 - 200429/2/2012
COMMNR. OF CUSTOMS(IMPORT) vs M/S. KONKAN SYNTHETIC FIBRES
C.A. No.-000951-000951 - 200429/2/2012
COMMNR. OF CENTRAL EXCISE vs M/S. WOCKHARDT LIFE SCIENCE LTD
C.A. No.-000783-000803 - 200422/2/2012
CATHOLIC SYRIAN BANK LTD. vs COMMISSIONER OF INCOME TAX, THRISSUR
C.A. No.-001143-001143 - 201117/2/2012
M/S. KEIHIN PENALFA LTD. vs COMMNR. OF CUSTOMS
C.A. No.-006514-006514 - 200314/2/2012
M/S. BONANZO ENGG. &CHEMICAL PVT. LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-006433-006433 - 200314/2/2012
RAJA MECHANICAL CO.(P) LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-I
C.A. No.-005049-005049 - 20039/2/2012
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. CARYAIRE EQUIPMENT INDIA PVT. LTD
C.A. No.-006404-006404 - 20039/2/2012
M/S ACG ASSOCIATED CAPSULES PVT. LTD. vs THE COMMISSIONER OF INCOME TAX, CENTRAL-IV, MUMBAI
CIVIL APPEAL No. 1914/20128/2/2012
3 Judges
ACG ASSOCIATED CAPSULES P.LTD. vs C.I.T CENTRAL-IV MUMBAI
C.A. No.-001914-001914 - 20128/2/2012
S.H. KAPADIA A.K. PATNAIK SWATANTER KUMAR
VIKAS KALRA vs C.I.T
C.A. No.-001915-001915 - 20128/2/2012
S.H. KAPADIA A.K. PATNAIK SWATANTER KUMAR
M/S TOPMAN EXPORTS vs COMMR OF INCOME TAX,MUMBAI
C.A. No.-001699-001699 - 20128/2/2012
