← All Benches

ITAT SC Bench

2,935 judgments

M/S HOTEL ASHOKA(INDIANTOUR.DEV.COR.LTD) vs ASST.COMMR.OF COMMERCIAL TAXES

C.A. No.-002560-002560 - 20103/2/2012

D.K. JAIN ANIL R. DAVE

COMMNR. OF CENTRAL EXCISE, BHOPAL vs MINWOOL ROCK FIBRES LTD

C.A. No.-004988-004988 - 20032/2/2012

VODAFONE INTERNATIONAL HOLDINGS B.V. vs UNION OF INDIA & ANR.

CIVIL APPEAL No. 733/201220/1/2012

3 Judges

M/S. FLEX ENGINEERING LTD. vs COMMNR. OF CENTRAL EXCISE, U.P

C.A. No.-007152-007152 - 200413/1/2012

M/S. I.O.C.L. vs COMMISSIONER OF CENTRAL EXCISE, VADODARA

C.A. No.-004530-004532 - 200513/1/2012

M/S. ESSEL PROPACK LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

C.A. No.-005043-005045 - 20039/11/2011

COMMNR. OF CUSTOMS, VISHAKHAPATNAM vs M/S. AGGARWAL INDUSTRIES LTD

C.A. No.-002521-002521 - 200617/10/2011

COMMNR. OF CENTRAL EXCISE, NOIDA vs M/S. KITPLY INDUSTRIES LTD

C.A. No.-004462-004462 - 20037/9/2011

M/S AIR LIQUIDE NORTH INDIA PVT. LTD vs COMMNR. OF CENTRAL EXCISE, JAIPUR -I

C.A. No.-000043-000043 - 200530/8/2011

COMMNR. OF CENTRAL EXCISE, MEERUT-II vs M/S. SUNDSTRAND FORMS P.LTD

C.A. No.-004077-004077 - 200330/8/2011

UNIFLEX CABLES LTD. vs COMMNR., CENTRAL EXCISE, SURAT-II

C.A. No.-005870-005870 - 200524/8/2011

COMMNR. OF CUSTOMS EXCISE, NEW DELHI vs M/S. LIVING MEDIA(INDIA) LTD

C.A. No.-008627-008628 - 200217/8/2011

COMMISSIONER OF CENTRAL EXCISE, BELAPUR, MUMBAI vs RDC CONCRETE (INDIA) P. LTD.

CIVIL APPEAL No. 4409/20109/8/2011

2 Judges

COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. KALVERT FOODS INDIA PVT. LTD

C.A. No.-004500-004502 - 20039/8/2011

SARASWATI SUGAR MILLS vs COMMNR. OF CENTRAL EXCISE, DELHI-III

C.A. No.-005295-005295 - 20032/8/2011

NIRMAL SINGH PEHLWAN @ NIMMA vs INSPECTOR,CUSTOMS, CUSTOMS HOUSE, PUNJAB

Crl.A. No.-001857-001857 - 201021/7/2011

COMMNR. OF CENTRAL EXCISE, NAGPUR vs M/S. GURUKRIPA RESINS PVT. LTD

C.A. No.-007627-007627 - 200511/7/2011

COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH vs M/S. DOABA STEEL ROLLING MILLS.

CIVIL APPEAL No. 3400/20036/7/2011

2 Judges

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. DOABA STEEL ROLLING MILLS

C.A. No.-003400-003400 - 20036/7/2011

M/S. GAMMON INDIA LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-005166-005166 - 20036/7/2011