← All Benches

ITAT SC Bench

2,935 judgments

CHANDNA IMPEX P.LTD. vs COMMR.OF CUSTOMS

C.A. No.-001383-001383 - 20106/7/2011

COMMISSIONER OF CUSTOMS, CALCUTTA vs G.C. JAIN

C.A. No.-006334-006335 - 20034/7/2011

M/S RAJMAL LAKHICHAND vs COMMR.CEN.EXC.& CUSTOMS AURANGABAD

C.A. No.-004919-004919 - 20114/7/2011

INCOME TAX OFFICER, JIND vs M/S. MANGAT RAM NORATA RAM NARWANA

Crl.A. No.-000008-000008 - 20055/5/2011

COMMNR., CENTRAL EXCISE, BANGALORE vs M/S. MEYER HEALTH CARE PVT. LTD.

C.A. No.-004052-004054 - 20037/4/2011

M/S. SIDDACHALAM EXPORTS PRIVATE LTD. vs COMMISSIONER OF CENTRAL EXCISE DELHI-III

C.A. No.-000810-000810 - 20071/4/2011

ASSISTANT COMMERCIAL TAXES OFFICER vs M/S MAKKAD PLASTIC AGENCIES

C.A. No.-002692-002692 - 201129/3/2011

MUKUNDAKAM SHARMA ANIL R. DAVE

COMMERCIAL TAXES OFFICER vs M/S JALANI ENTERPRISES

C.A. No.-002558-002558 - 201117/3/2011

MUKUNDAKAM SHARMA ANIL R. DAVE

GUFFIC CHEM P. LTD. ETC. vs C.L.T., BELGAUM & ANR.

CIVIL APPEAL No. 2522/201116/3/2011

3 Judges

COMMR.OF COMMERCIAL TAXES vs CHITRAHAR TRADERS

C.A. No.-002686-002686 - 201116/3/2011

MUKUNDAKAM SHARMA ANIL R. DAVE

M/S. HANS STEEL ROLLING MILL vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-002715-002715 - 200310/3/2011

GVK INDS. LTD vs THE INCOME TAX OFFICER

C.A. No.-007796-007796 - 19971/3/2011

M/S. MUSTAN TAHERBHAI vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

C.A. No.-003788-003788 - 200328/2/2011

STATE BANK OF TRAVANCORE vs M/S KINGSTON COMPUTERS(I) P.LTD

C.A. No.-002014-002014 - 201122/2/2011

M/S UTTAM INDUSTRIES vs COMMNR.OF CENTRAL EXCISE HARYANA

C.A. No.-003727-003728 - 200521/2/2011

COMMR. OF CUSTOMS vs SAYED ALI

C.A. No.-004294-004295 - 200218/2/2011

RBF RIG CORPORATION, MUMBAI vs THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI

CIVIL APPEAL No. 3478/20068/2/2011

2 Judges

RBF RIG CORPN., MUMBAI vs COMMISSIONER OF CUSTOMS(IMPORTS)MUMBAI

C.A. No.-003478-003478 - 20068/2/2011

COMMISSIONER OF CUSTOMS (IMPORT) vs STONEMAN MARBLE INDUSTRIES & ORS

CIVIL APPEAL No. 4371/200421/1/2011

2 Judges

COMMNR. OF CUSTOMS (IMPORT) vs STONEMAN MARBLE INDUSTRIES

C.A. No.-004371-004383 - 200421/1/2011