← All Benches
ITAT SC Bench
2,935 judgments
MADLEY PHARMACEUTICALS LTD. vs COMMNR OF CENTRAL EXCISE&CUSTOMS, DAMAN
C.A. No.-003626-003626 - 200514/1/2011
M/S. USHA RECTIFIER CORPN.(I) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-006866-006866 - 200013/1/2011
P.C.PAULOSE,M/S SPARKWAY ENTERPRISES vs COMMR.OF CEN.EXC.& CUSTOMS
C.A. No.-000483-000483 - 201113/1/2011
JT.C.I.T.,MUMBAI vs M/S.ROLTA INDIA LTD
C.A. No.-000135-000135 - 20117/1/2011
S.H. KAPADIA K.S. PANICKER RADHAKRISHNAN SWATANTER KUMAR
INDO RAMA SYNTHETICS (I) LTD. vs C.L.T., NEW DELHI
CIVIL APPEAL No. 33/20115/1/2011
3 Judges
COMMISSIONER OF INCOME TAX CHENNAI vs TULSYAN NEC LTD
C.A. No.-010677-010679 - 201016/12/2010
COMMNR. CENTRAL EXCISE, DELHI vs M/S. ACE AUTO COMP. LTD
C.A. No.-003051-003051 - 200316/12/2010
PARLE BISLERI PVT. LTD. vs COMMR.OF CUSTOMS & CENTRAL EX.,AHMEDABAD
C.A. No.-001160-001160 - 200615/12/2010
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PEPSI FOODS LTD
C.A. No.-001921-001923 - 200310/12/2010
COMMNR. OF CUSTOMS, MUMBAI vs M/S. M. AMBALAL & CO
C.A. No.-008235-008235 - 20039/12/2010
M/S. GOVIND IMPEX (P) LTD. vs APPROPRIATE AUTHORITY INCOME TAX DEPTT
Crl.A. No.-000041-000041 - 20047/12/2010
VIJAY KUMAR TALWAR vs COMMNR. OF INCOME TAX, DELHI
C.A. No.-003265-003266 - 20036/12/2010
RAMALA SAHKARI CHINI MILLS LTD THROUGH ITS GENERAL MANAGER vs COMMR.OF CENTRAL EXCISE
C.A. No.-003976-003976 - 200729/11/2010
M/S. NICHOLAS PIRAMAL INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-005829-005829 - 200229/11/2010
COMMNR. OF CENTRAL EXCISE, MEERUT vs M/S. MONSANTO MFG. (P) LTD
C.A. No.-005216-005217 - 200326/11/2010
COMMNR., CENTRAL EXCISE, CHANDIGARH vs M/S. KWALITY ICE CREAM CO
C.A. No.-008456-008463 - 200226/11/2010
M/S. XEROX INDIA LTD. vs COMMNR. OF CUSTOMS, MUMBAI
C.A. No.-001583-001583 - 200322/11/2010
COMMR. OF INCOME TAX vs M/S THE SIDDESHWAR CO-OP BANK LTD
C.A. No.-009904-009904 - 201015/11/2010
AURANGABAD ELECTRICALS LTD. vs COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
C.A. No.-002694-002694 - 200612/11/2010
COMMNR. OF CENTRAL EXCISE, AURANGABAD vs M/S. BAJAJ AUTO LTD
C.A. No.-003860-003860 - 200612/11/2010