← All Benches
ITAT SC Bench
2,935 judgments
THE COMMNR. OF CUSTOMS(GEN) MUMBAI vs ABDULLA KOYLOTH
C.A. No.-001608-001608 - 200529/10/2010
BHAI JASPAL SINGH vs ASSISTANT COMMNR., COMMERCIAL TAXES &ORS
C.A. No.-004277-004277 - 200222/10/2010
D.K. JAIN H.L. DATTU
M/S. CHAUDHARY SHIP BREAKERS vs COMMISSIONER OF CENTRAL EXCISE,AHMEDABAD
C.A. No.-001908-001908 - 200622/10/2010
INDIAN OIL CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE, VADODARA
C.A. No.-007041-007043 - 200222/10/2010
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. SHITAL INTERNATIONAL
C.A. No.-001689-001690 - 200322/10/2010
BRIJ LAL & ORS. vs COMMISSIONER OF INCOME TAX ACT, 1961
CIVIL APPEAL No. 516/200421/10/2010
5 Judges
BRIJ LAL vs COMMNR. OF INCOME TAX, JALANDHAR
C.A. No.-000516-000527 - 200421/10/2010
COMMNR. OF CUSTOMS, MEERUT vs ASHWANI KUMAR JAIN
C.A. No.-003080-003081 - 200529/9/2010
COMMR.OF CENTRAL EXCISE, VISAKHAPATNAM vs M/S.NCC BLUE WATER PRODUCTS LTD
C.A. No.-004608-004609 - 200524/9/2010
L.M.L. LTD. vs COMMNR. OF CUSTOMS
C.A. No.-003764-003764 - 200321/9/2010
THE INDURE LTD. AND ANOTHER vs COMMERCIAL TAX OFFICER AND ORS.
CIVIL APPEAL No. 1123/200320/9/2010
2 Judges
INDURE LTD. vs COMMERCIAL TAX OFFICER
C.A. No.-001123-001123 - 200320/9/2010
DALVEER BHANDARI DEEPAK VERMA
COMMISSIONER OF SALES TAX U.P., LUCKNOW vs M/S. SANJIV FABRICS
C.A. No.-002344-002347 - 200410/9/2010
D.K. JAIN H.L. DATTU
GE INDIA TECHNOLOGY CENTRE PRIVATE LTD. vs COMMISSIONER OF INCOME TAX & ANR.
CIVIL APPEAL No. 7541/20109/9/2010
2 Judges
AJANTA PHARMA LTD. vs COMMISSIONER OF INCOME TAX-9, MUMBAI
CIVIL APPEAL No. 7518/20109/9/2010
2 Judges
M/S. TECHNO SHARES & STOCKS LTD. vs COMMISSIONER OF INCOME TAX-IV
C.A. No.-007780-007781 - 20109/9/2010
AJMERA HOUSING CORPORATION & ANR. ETC. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 6827/201020/8/2010
2 Judges
AJMERA HNG.CORP.& ANR.ETC.ETC. vs COMMISSIONER OF INCOME TAX
C.A. No.-006827-006848 - 201020/8/2010
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE & ORS. ETC. vs M/S. TARPAULIN INTERNATIONAL & ORS. ETC.
CIVIL APPEAL No. 5341/20054/8/2010
2 Judges
COMMNR.OF CENTRAL EXCISE, CHENNAI-II vs M/S. TARPAULIN INTERNATIONAL
C.A. No.-005341-005341 - 20054/8/2010