← All Benches
ITAT SC Bench
2,935 judgments
PERNOD RICARD INDIA(P) LTD. vs COMMR.OF CUSTOMS, ICD TUGHLAKABAD
C.A. No.-005840-005840 - 200826/7/2010
COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. N.I. SYSTEMS INDIA P.LTD
C.A. No.-005394-005394 - 201015/7/2010
COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. SAURASHTRA CEMENT LTD.
CIVIL APPEAL No. 3702/20039/7/2010
2 Judges
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. RAJASTHAN SPINN.& WEAVING MILLS LTD
C.A. No.-003760-003760 - 20039/7/2010
COMMNR. OF INCOME TAX, GUJARAT vs M/S.SAURASHTRA CEMENT & CHEM.INDUS.LTD
C.A. No.-003702-003702 - 20039/7/2010
MALAYALA MANORAMA CO. LTD. vs ASSTT. COMMISSIONER, COMMERCIAL TAXES & ANR.
CIVIL APPEAL No. 2267/20078/7/2010
2 Judges
M/S.KANCHANGANGA SEA FOODS LTD. vs COMMNR. OF INCOME TAX
C.A. No.-003844-003847 - 20037/7/2010
COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD.
CIVIL APPEAL No. 2059/20036/7/2010
2 Judges
C.I.T.,MUMBAI vs M/S.WALFORT SHARE & STOCK BROKERS P.LTD
C.A. No.-004927-004927 - 20106/7/2010
S.H. KAPADIA SWATANTER KUMAR
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD
C.A. No.-002059-002060 - 20036/7/2010
JT. COMMISSIONER OF INCOME TAX, SURAT vs SAHELI LEASING & INDUSTRIES LTD.
CIVIL APPEAL No. 4278/20107/5/2010
3 Judges
JT.COMMR.OF INCOME TAX,SURAT vs SAHELI LEASING & INDUSTRIES LTD
C.A. No.-004278-004278 - 20107/5/2010
MADRAS CEMENTS LTD., vs COMMR.OF CENTRAL EXCISE
C.A. No.-002037-002037 - 20066/5/2010
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. TIKITAR INDUSTRIES
C.A. No.-002566-002569 - 200322/4/2010
ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT, WORKS CONTRACT & LEASING, KOTA vs M/S. SHUKLA & BROTHERS
CIVIL APPEAL No. 3289/201015/4/2010
2 Judges
M/S VIJAYA BANK vs C.I.T
C.A. No.-003286-003287 - 201015/4/2010
BATA INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-002377-002377 - 200212/4/2010
COMMNR. OF CENTRAL EXCISE, AHMEDABAD vs SOLID & CORRECT ENGG. WORKS
C.A. No.-000960-000966 - 20038/4/2010
COMMNR. OF INCOME TAX, INDORE vs PAWAN KUMAR LADDHA
C.A. No.-008914-008922 - 20036/4/2010
M/S. SWARAJ ENGINES LTD. vs ASST.COMMNR.,INCOME TAX, CHANDIGARH &ANR
C.A. No.-008756-008756 - 20036/4/2010
