← All Benches
ITAT SC Bench
2,935 judgments
C.I.T.,AHMEDABAD vs RELIANCE PETROPRODUCTS PVT.LTD
C.A. No.-002463-002463 - 201017/3/2010
OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX, DEHRADUN
CIVIL APPEAL No. 7223/200815/3/2010
2 Judges
OIL & NATURAL GAS CORP. LTD. TR. M.D. vs COMMR.OF INCOME TAX, DEHRADUN
C.A. No.-007223-007223 - 200815/3/2010
ASSISTANT C.L.T., VADODARA vs ELECON ENGINEERING CO. LTD.
CIVIL APPEAL No. 2057/201026/2/2010
2 Judges
COMMNR. OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA BUNKAR S. SAMITI LTD
C.A. No.-009485-009485 - 200316/2/2010
M/S. DYNAMIC ORTHOPEDICS PVT. LTD. vs COMMISSIONER OF INCOME TAX, COCHIN
C.A. No.-008419-008419 - 200316/2/2010
TRF LTD. vs COMMNR. OF INCOME TAX
C.A. No.-005292-005292 - 20039/2/2010
M/S THE TOTGAR'S CO-OP.SALE STY.LTD. vs INCOME-TAX OFFICER,KARNATAKA
C.A. No.-001622-001622 - 20108/2/2010
ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. vs M/S. HOTEL BLUE MOON
CIVIL APPEAL No. 1198/20102/2/2010
2 Judges
M/S MITSUBISHI CORPORATION DELHI vs JOINT COMMNR.OF INCOME TAX DELHI
C.A. No.-005493-005493 - 20032/2/2010
ASSTT.COMMR.OF INCOME TAX vs M/S HOTEL BLUE MOON
C.A. No.-001198-001198 - 20102/2/2010
M/S.LEADER ENGINEERING WORKS vs COMMNR.,CENTRAL EXCISE,JALANDHAR
C.A. No.-000939-000941 - 201025/1/2010
C.I.T. vs M/S.BRITISH AIRWAYS
C.A. No.-000751-000751 - 201020/1/2010
C.I.T..MUMBAI vs M/S.EMPTEE POLY-YARN PVT.LTD
C.A. No.-000786-000786 - 201020/1/2010
C.I.T.,NASHIK vs SHRI SATPUDA TAPI PARISAR SSK LTD
C.A. No.-000617-000617 - 201020/1/2010
COMMNR. OF INCOME TAX, DELHI vs JINDAL EQUIP.LEAS.& CONSULT.SERVICE LTD
C.A. No.-004596-004596 - 200319/1/2010
COMMISSIONER OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LIMITED
CIVIL APPEAL No. 2009/200318/1/2010
3 Judges
COMMNR. OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LTD
C.A. No.-002009-002011 - 200318/1/2010
COMMR.OF CENTRAL EXCISE vs M/S POLYPLASTIC
C.A. No.-000298-000299 - 201015/1/2010
COMMISSIONER OF INCOME TAX-V, NEW DELHI vs M/S. ORACLE SOFTWARE INDIA LTD.
CIVIL APPEAL No. 235/201013/1/2010
3 Judges