COMMR.OF CENTRAL EXCISE vs. M/S POLYPLASTIC
C.A. No.-000298-000299 - 2010Supreme Court15 January 20101 pages
For Petitioner: ANIL KATIYAR
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Cause title — parties, addresses and appearances
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.298-299 OF 2010
(Arising out of S.L.P. (C) Nos.20821-20822 of 2009)
Commissioner of Central Excise ...Appellant(s)
Versus
M/s. Polyplastic
...Respondent(s)
O R D E R India Limited, reported in [2009] 239 E.L.T.385 and Commissioner of Central Excise vs. M/s. International Auto Limited [Civil Appeal No.225 of 2010 @ S.L.P. (C) No.17339 of 2009] delivered on 8th January, 2010.
Accordingly, the civil appeals stand disposed of with no order as to costs. ......................J. [S.H. KAPADIA] ......................J. [SWATANTER KUMAR] New Delhi, January 15, 2010.
The order continues below.
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