← All Benches
ITAT SC Bench
2,935 judgments
COMMR.OF INCOME TAX- vs ,NEW DELHI VS M/S ORACLE SOFTWARE INDIA LTD
C.A. No.-000235-000235 - 201013/1/2010
COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENGINEERS CONST.CO-OP.STY LTD
C.A. No.-003478-003478 - 200812/1/2010
MIS. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMISSIONER OF INCOME TAX, COIMBATORE
CIVIL APPEAL No. 1337/200311/1/2010
2 Judges
NAVIN JINDAL vs ASSISTANT COMMISSIONER OF INCOME TAX
C.A. No.-000634-000634 - 200611/1/2010
M/S. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMNR. OF INCOME TAX, COIMBATORE
C.A. No.-001337-001337 - 200311/1/2010
COMMR.OF CENTRAL EXCISE,MAHARASHTRA vs M/S VARROC LIGHTING P.LTD
C.A. No.-000071-000072 - 20107/1/2010
NATIONAL HYDROELECTRIC POWER CORPN.LTD. vs COMMR.OF INCOME TAX
C.A. No.-000006-000006 - 20105/1/2010
M/S. ORISSA STATE FINANCIAL CORPORATION vs COMMNR. OF COMMERCIAL TAXES
C.A. No.-001434-001434 - 20033/12/2009
COMMNR. OF INCOME TAX, NAGPUR vs BABA SAHEB KEDAR G.&P. COOP.SOCIETY LTD
C.A. No.-000258-000258 - 20053/12/2009
INCOME TAX OFFICER,UDAIPUR vs M/S ARIHANT TILES & MARBLES(P)LTD
C.A. No.-008036-008036 - 20092/12/2009
COMMISSIONER OF INCOME TAX vs M/S. ALOM EXTRUSIONS LIMITED
CIVIL APPEAL No. 7771/200925/11/2009
2 Judges
COMMR.OF INCOME TAX vs M/S ALOM EXTRUCTIONS LIMITED
C.A. No.-007771-007771 - 200925/11/2009
MR. RAJENDRAN CHINGARAVELU vs MR R.K.MISHRA, ADDL. COMMR. OF IT
SLP(C) No.-002397-002397 - 200924/11/2009
RAJENDRAN CHINGARAVELU vs MR. R.K. MISHRA, ADDL. COMMISSIONER OF IT & ORS.
CIVIL APPEAL No. 7914/200924/11/2009
2 Judges
COMMNR. OF INCOME TAX, KANPUR vs M/S.SAHARA INDIA SAVINGS&INVEST.CORP.LTD
C.A. No.-005283-005283 - 200424/11/2009
COMMR.OF CUSTOMS(PORT) KOLKATA vs HARI PRASAD AGARWAL
C.A. No.-007700-007700 - 200920/11/2009
M/S MEPCO INDUSTRIES LTD.MADURAI vs COMMR.OF INCOME TAX
C.A. No.-007662-007663 - 200919/11/2009
COMMISSIONER OF INCOME TAX, SALEM vs M/S SUGAVANEESHWARA SPG.MILLS LTD
C.A. No.-007593-007593 - 200916/11/2009
COMMNR. OF CENTRAL EXCISE, GOA vs M/S. FUNSKOOL (INDIA) LTD
C.A. No.-003460-003462 - 200412/11/2009
M/S PLEASANTIME PRODUCTS ETC. vs COMMR.OF CENTRAL EXCISE,MUMBAI-1 ETC
C.A. No.-004309-004311 - 200812/11/2009
