← All Benches

ITAT SC Bench

2,935 judgments

C.I.T,NEW DELHI vs M/S MARUTI UDYOG LTD

C.A. No.-007272-007272 - 200928/10/2009

ASSAM TEXT BOOK PRODUN.& PUBN.CORP.LTD. vs COMMR.OF INCOME TAX,GAUHATI

C.A. No.-002879-002879 - 200720/10/2009

ASSISTANT COMMR.OF I.T.INDORE vs M/S NEW SACK PVT.LTD

C.A. No.-006914-006914 - 20099/10/2009

COMMNR. OF INCOME TAX, COIMBATORE vs M/S. TEXTOOL CO. LTD

C.A. No.-000447-000447 - 20039/9/2009

COMMR.OF CENTRAL EXCISE-I,HYDERABAD vs M/S CHARMINAR NON-WOVENS LTD

C.A. No.-003828-003828 - 20078/9/2009

M/S LIBERTY INDIA vs COMMR.OF INCOME TAX,KARNAL

C.A. No.-005891-005891 - 200931/8/2009

STANDARD CHARTERED BANK vs ASSISTANT COMMISSIONER OF INCOME TAX

C.A. No.-002672-002672 - 200925/8/2009

C. I. T. vs ATUL MOHAN BINDAL

CIVIL APPEAL No. 5769/200924/8/2009

2 Judges

C.I.T,DELHI vs ATUL MOHAN BINDAL

C.A. No.-005769-005769 - 200924/8/2009

COMMR.OF CENTRAL EXCISE,BHAVNAGAR vs M/S ULTRA TECH CEMENT LTD

C.A. No.-006410-006410 - 200817/8/2009

M/S MARUTI SUZUKI LTD. vs COMMR.OF CENTRAL EXCISE-III,DELHI

C.A. No.-005554-005554 - 200917/8/2009

COMMISSIONER OF CENTRAL EXCISE vs M/S.GUJRAT NARMADA V.FERTILIZERS COL.LTD

C.A. No.-001308-001308 - 200817/8/2009

INCOME TAX OFFICER vs U.K.MAHAPATRA & CO

C.A. No.-005067-005067 - 200929/7/2009

M/S UNNAO DISTILLERIES & BRAVIERS LTD. vs COMMR.OF INCOME TAX-II

C.A. No.-005068-005068 - 200928/7/2009

COMMISSIONER OF INCOME TAX, MADURAI vs M/S. SRI MANGAYARKARASI MILLS (P) LTD.

CIVIL APPEAL No. 4579/200921/7/2009

2 Judges

COMMISSIONER OF INCOME-TAX, FARIDABAD vs GHANSHYAM (HUF)

CIVIL APPEAL No. 4401/200916/7/2009

2 Judges

UDAIPUR SAHAKARI UPBHOKTA THOK BHANDAR LTD. vs COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 4399/200916/7/2009

2 Judges

UDAIPUR SAHKARI UPBOKTA THOK BHANDER LD. vs COMMR.OF INCOME TAX

C.A. No.-004399-004399 - 200916/7/2009

COMMR.OF CENTRAL EXCISE,PUNE vs M/S SKF INDIA LTD

C.A. No.-005190-005191 - 20086/7/2009

NECTAR BEVERAGES PVT. LTD. vs DEPUTY COMMNR. OF INCOME TAX

C.A. No.-005291-005291 - 20046/7/2009