← All Benches
ITAT SC Bench
2,935 judgments
M/S. ROTORK CONTROLA INDIA (P) LTD. vs COMMNR. OF INCOME TAX, CHENNAI
C.A. No.-003506-003510 - 200912/5/2009
COMMISSIONER OF INCOME TAX, UDAIPUR, RAJASTHAN vs MCDOWELL & CO. LTD.
CIVIL APPEAL No. 2939/20068/5/2009
2 Judges
COMMR.OF CUSTOMS vs M/S AJAY KUMAR & CO
C.A. No.-000645-000645 - 20088/5/2009
COMMNR. OF INCOME TAX, UDAIPUR vs MCDOWELL & CO. LTD
C.A. No.-002939-002939 - 20068/5/2009
COMMISSIONER OF INCOME TAX, SHIMLA vs M/S. GREENWORLD CORPORATION, PARWANOO
CIVIL APPEAL No. 3312/20096/5/2009
2 Judges
RAJU PREMJI vs CUSTOMS NER SHILLONG UNIT
Crl.A. No.-001647-001647 - 20076/5/2009
COMMR.OF INCOME TAX,SIMLA vs M/S GREEN WORLD CORPORATION
C.A. No.-003312-003312 - 20096/5/2009
M/S KUSHAL FERTILISERS (P) LTD. vs COMMR.OF CUSTOMS & CEN.EXCISE,MEERUT
C.A. No.-003297-003297 - 20096/5/2009
M/S. RADHEY SHYAM RATANLAL vs COMMNR. OF CUSTOMS (ADJUDICATION),MUMBAI
C.A. No.-002700-002700 - 20066/5/2009
CHHOTALAL SAMJI vs INCOME TAX OFFICER
C.A. No.-003142-003142 - 200930/4/2009
DY.COMMR.OF INCOME TAX vs STATE BANK OF INDIA
C.A. No.-007269-007271 - 200824/4/2009
M/S. HOTEL ALAKANANDA vs COMMERCIAL TAX OFFICER
C.A. No.-002935-002935 - 200923/4/2009
COMMISSIONER OF CENTRAL EXCISE, MUMBAI vs M/S. HINDOOSTAN SPINNING & WVG.M.LTD&ANR
C.A. No.-005848-005848 - 200616/4/2009
COMMISSIONER OF CENTRAL EXCISE, NAGPUR vs BAIDYNATH AYURWED BHAWAN LTD
C.A. No.-004048-004048 - 200113/4/2009
M/S FIFTH AVENUE vs COMMR.OF INCOME TAX
C.A. No.-002437-002437 - 20099/4/2009
COMMISSIONER OF INCOME TAX, DELHI vs M/S WOODWARD GOVERNOR INDIA P. LTD
C.A. No.-002206-002206 - 20098/4/2009
DR.B.N.HOSPITAL & N.HOSPITAL RES.CENTRE vs COMMISSIONER OF CUSTOMS, MUMBAI
C.A. No.-002245-002245 - 20098/4/2009
COMMNR.,CENTRAL EXCISE & CUSTOMS, INDORE vs M/S. PARENTERAL DRUGS (I) LTD
C.A. No.-004944-004944 - 200431/3/2009
RAVI GUPTA vs COMMISSIONER SALES TAX , DELHI & ANRS
C.A. No.-001965-001965 - 200927/3/2009
COMMISSIONER OF INCOME-TAX, NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) PVT. LTD.
CIVIL APPEAL No. 5114/200725/3/2009
2 Judges