← All Benches
ITAT SC Bench
2,935 judgments
M/S. PRAGATI SILICONS LIMITED vs COMMR.OF CENTRAL EXCISE,PANCHKULA
C.A. No.-001991-001991 - 200625/3/2009
COMMR.OF INCOME TAX,NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) P.LTD
C.A. No.-005114-005114 - 200725/3/2009
INSPECTOR OF CUSTOMS, AKHNOOR J & K vs YASH PAL
Crl.A. No.-000447-000447 - 20096/3/2009
M/S SONY INDIA PVT.LTD. vs COMMERCIAL TAX OFFICER
C.A. No.-001591-001592 - 20095/3/2009
S.H. KAPADIA H.L. DATTU
COMMISSIONER OF CENTRAL EXCISE,NOIDA vs M/S. ACCURATE METERS LTD
C.A. No.-005901-005901 - 20063/3/2009
COMMR.OF INCOME TAX-IV, TAMIL NADU vs B.SURESH
C.A. No.-003300-003300 - 20073/3/2009
M/S DCM LIMITED vs COMMR.OF SALES TAX,DELHI
C.A. No.-001323-001323 - 200927/2/2009
M/S NESTLE INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-005064-005064 - 200425/2/2009
M/S. ATUL COMMODITIES PVT. LTD. vs COMMR. OF CUSTOMS, COCHIN-9
C.A. No.-002999-002999 - 200724/2/2009
COMMNR. OF INCOME TAX, JALANDHAR-1 vs SHRI RAJIV BHATARA
CIVIL APPEAL No. 1121/200919/2/2009
2 Judges
C.I.T.,JALANDHAR vs RAJIV BHATARA
C.A. No.-001121-001121 - 200919/2/2009
ARIJIT PASAYAT MUKUNDAKAM SHARMA
COMMR.OF INCOME TAX,DIBRUGARH vs DOOM DOOMA INDIA LTD
C.A. No.-001094-001094 - 200918/2/2009
COMMNR. OF CUSTOMS(PREVENTIVE) vs M/S. AAFLOAT TEXTILES (I) P.LTD.&ORS
C.A. No.-002447-002447 - 200716/2/2009
UNISON ELECTRONICS PVT. LTD. vs COMMISSIOINER, CENTRAL EXCISE, NOIDA
C.A. No.-006788-006789 - 200513/2/2009
M/S CARPENTER CLASSIC EXIM. P. LTD. vs COMMR. OF CUSTOMS (IMPORTS)
C.A. No.-003871-003871 - 200612/2/2009
MCORP GLOBAL PVT. LTD. vs COMMISSIONER OF INCOME TAX, GHAZIABAD
C.A. No.-000955-000955 - 200912/2/2009
KOTHARI FILAMENTS vs COMMR.OF CUSTOMS (PORT) KOLKATA
C.A. No.-007307-007307 - 200816/12/2008
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE vs M/S HONGO INDIA(P) LTD
C.A. No.-001939-001939 - 20094/12/2008
DY. COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA AND ORS.
CIVIL APPEAL No. 32945/20073/12/2008
2 Judges
COMMNR. OF CENTRAL EXCISE, WEST BENGAL vs M/S. WEB IMPRESSION (INDIA) PVT. LTD
C.A. No.-002515-002515 - 200227/11/2008