← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX vs CHHABIL DASS AGARWAL
C.A. No.-006704-006704 - 20138/8/2013
TEK RAM(D) THR.LRS. vs COMMISSIONER OF INCOME TAX, FARIDABAD
C.A. No.-006262-006262 - 20135/8/2013
T.K. GINARAJAN vs THE COMMISSIONER OF INCOME TAX,COCHIN, KERA LA
CIVIL APPEAL No. 5216/20021/8/2013
2 Judges
C.I.T.,GUJARAT vs VIJAYBHAI N.CHANDRANI
C.A. No.-005888-005888 - 201318/7/2013
H.L. DATTU DIPAK MISRA
SATYA NANO MUNJAL vs COMMISSIONER OF GIFT TAX
CIVIL APPEAL No. 3914/201022/1/2013
2 Judges
SATYA NAND MUNJAL vs COMMISSIONER OF INCOME TAX
C.A. No.-003917-003917 - 201022/1/2013
M/S. UNIWORTH TEXTILES LTD. vs COMMNR. OF CENTRAL EXCISE, RAIPUR
C.A. No.-006060-006060 - 200322/1/2013
M/S L.C.D.S. LTD. vs COMMISSIONER OF INCOME TAX, MYSORE & ANR.
CIVIL APPEAL No. 3282/200814/1/2013
2 Judges
THE ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI vs M/S A.R. ENTERPRISES
CIVIL APPEAL No. 2688/200614/1/2013
3 Judges
COMMISSIONER OF CENTRAL EXCISE, CHENNAI vs M/S. AUSTRALIAN FOODS INDIA PRIVATE LTD
C.A. No.-002826-002826 - 200614/1/2013
THE ASSTT. COMMISSIONER OF INCOME TAX vs M/S. A.R. ENTERPRISES
C.A. No.-002688-002688 - 200614/1/2013
M/S. BANGALORE CLUB vs COMMISSIONER OF INCOME TAX
SLP(C) No.-014470-014470 - 200614/1/2013
M/S. I.C.D.S. LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-003282-003282 - 200814/1/2013
C.N. PARAMSIVAN & ANR. vs SUNRISE PLAZA TR. PARTNER & ORS.
CIVIL APPEAL No. 154/20139/1/2013
2 Judges
DIRECTOR OF INCOME TAX(EXEMPN)N.DELHI vs RAUNAQ EDUCATION FOUNDATION
C.A. No.-000090-000090 - 20137/1/2013
COMMNR.OF CENTRAL EXCISE,NEW DELHI vs M/S.CONNAUGHT PLAZA REST.(P)LTD.N.D
C.A. No.-005307-005308 - 200327/11/2012
M/S THAKKER SHIPPING P.LTD. vs COMMR.OF CUSTOMS(GENERAL)
C.A. No.-007696-007696 - 201230/10/2012
HITACHI HOME & LIFE SOLUTIONS LTD. vs COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA
C.A. No.-006912-006923 - 201216/10/2012
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. FIAT INDIA (P) LTD
C.A. No.-001648-001649 - 200416/10/2012
COMMISSIONER OF INCOME TAX-II vs M/S. KRISHI UTPADAN MANDI SAMITI
CIVIL APPEAL No. 7040/201227/9/2012
2 Judges