HITACHI HOME & LIFE SOLUTIONS LTD. vs. COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA

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C.A. No.-006912-006923 - 2012Supreme Court16 October 20121 pages

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Page 1 JUDGMENT IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL

APPEAL

NOS.

6912-6923

OF 2012

HITACHI HOME & LIFE SOLUTIONS LTD. APPELLANT VERSUS COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA RESPONDENT O R D E R We have heard learned senior counsel for the appellant. We do not see any merit in these appeals. Accordingly, the Civil Appeals are dismissed. .......................J. (H.L. DATTU) .......................J. (CHANDRAMAULI KR. PRASAD) NEW DELHI; OCTOBER 16, 2012

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