← All Benches
ITAT SC Bench
2,935 judgments
AMRIT BANASPATI CO. LTD. vs COMMISSIONER OF WEALTH-TAX, GHAZIABAD
CIVIL APPEAL No. 938/200330/6/2014
2 Judges
COMMNR. OF INCOME TAX-VII, NEW DELHI vs PUNJAB STAINLESS STEEL INDUSTRIES
CIVIL APPEAL No. 5592/20085/5/2014
2 Judges
COMMR.OF INCOME TAX-XVII,NEW DELHI vs PUNJAB STAINLESS STEEL INDUSTRIES
C.A. No.-005592-005592 - 20085/5/2014
RAJASTHAN R.S.S. & GINNING MILLS FED.LTD vs DY. COMMNR. OF INCOME TAX, JAIPUR
C.A. No.-003880-003880 - 200329/4/2014
COMMISSIONER OF WEALTH TAX, RAJKOT vs ESTATE OF LATE HMM VIKRAMSINHJI OF G
C.A. No.-002312-002312 - 200716/4/2014
R.M. LODHA SHIVA KIRTI SINGH
COMMISSIONER OF INCOME TAX-III vs M/S. CALCUTTA KNITWEARS, LUDHIANA
C.A. No.-003958-003958 - 201412/3/2014
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. SUPER SYNOTEX (INDIA) LTD.
C.A. No.-009154-009156 - 200328/2/2014
UNION OF INDIA THROUGH DIRECTOR OF INCOME TAX vs M/S TATA CHEMICALS LTD.
CIVIL APPEAL No. 6301/201126/2/2014
2 Judges
INTERNATIONAL CONVEYORS LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-007895-007895 - 200425/2/2014
COMMERCIAL TAX OFFICER, RAJASTHAN vs BINANI CEMENT LTD
C.A. No.-000336-000336 - 200319/2/2014
H.L. DATTU S.A. BOBDE
SASI ENTERPRISES vs ASSISTANT COMMISSIONER OF INCOME TAX
Crl.A. No.-000061-000061 - 200730/1/2014
CHIRONJILAL SHARMA HUF vs UNION OF INDIA AND ORS.
CIVIL APPEAL No. 10601/201326/11/2013
3 Judges
MAK DATA P. LTD. vs COMMISSIONER OF INCOME TAX-II
C.A. No.-009772-009772 - 201330/10/2013
COMMISSIONER OF INCOME TAX vs M/S EXCEL INDUSTRIES LTD.
CIVIL APPEAL No. 125/20138/10/2013
3 Judges
C.I.T CENTRAL-III vs M/S EXCEL INDUSTRIES LTD
C.A. No.-000125-000125 - 20138/10/2013
R.M. LODHA MADAN B. LOKUR KURIAN JOSEPH
COMMISSIONER OF INCOME TAX, GUJARAT vs GUJARAT FLLURO CHEMICALS LTD
C.A. No.-003507-003507 - 201418/9/2013
COMMR.OF INCOME TAX,BANGALORE vs UNITED SPIRITS LTD
C.A. No.-003215-003215 - 20119/9/2013
M/S. KCP LTD. vs COMMNR. OF CENTRAL EXCISE, CHENNAI
C.A. No.-005509-005510 - 20033/9/2013
COMMR.OF CENTRAL EXCISE,JALANDHAR vs M/S KAY KAY INDUSTRIES
C.A. No.-007031-007031 - 200926/8/2013
COMMISSIONER OF CENTRAL EXCISE,MUMBAI IV vs M/S. CIENS LABORATORIES
C.A. No.-006988-006988 - 200314/8/2013
