← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX, GAUHATI & ORS. vs M/S. SATI OIL UDYOG LTD. & ANR.
CIVIL APPEAL No. 9133/200324/3/2015
1 Judge
FORTIS HOSPITAL LTD. vs COMMR.OF CUSTOMS,IMPORT
C.A. No.-001049-001049 - 200824/3/2015
TAPARIA TOOLS LIMITED vs JOINT COMMISSIONER OF INCOME TAX SPECIAL, RANGE -1, NASIK
CIVIL APPEAL No. 6366/200323/3/2015
1 Judge
M/S. SATNAM OVERSEAS LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008958-008958 - 200318/3/2015
ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX & ORS. vs MIS. NETLEY B ESTATE & ORS.
CIVIL APPEAL No. 8617/200317/3/2015
2 Judges
ASST. COMMNR. OF AGRI. INCOME TAX vs M/S. NETLEY 'B' ESTATE
C.A. No.-008617-008635 - 200317/3/2015
M/S QUEEN'S EDUCATIONAL SOCIETY vs COMMR.OF INCOME TAX
C.A. No.-005167-005167 - 200816/3/2015
COMMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. GRASIM INDUSTRIES
C.A. No.-008359-008359 - 200313/3/2015
M/S. MARUTI SUZUKI INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-008190-008190 - 200312/3/2015
PREMIER BREWERIES LTD., KARNATAKA vs COMMISSIONER OF INCOME TAX, COCHIN
CIVIL APPEAL No. 1569/200710/3/2015
2 Judges
M/S.PREMIER BREVERIES LTD.KARNATAKA vs COMMISSIONER OF INCOME TAX, COCHIN
C.A. No.-001569-001569 - 200710/3/2015
GVK INDUSTRIES LTD. &ANR. vs THE INCOME TAX OFFICER & ANR.
CIVIL APPEAL No. 7796/199718/2/2015
2 Judges
M/S ANVIL CABLES PVT LTD vs COMMNR.OF CENTRAL TAXES & SERVICE TAX
C.A. No.-001651-001651 - 20156/2/2015
COMMNR. SALES TAX, U.P. vs M/S NIKHIL KHANDSARI UDYOG
SLP(C) No.-014994-014994 - 200017/12/2014
SUDHANSU JYOTI MUKHOPADHAYA MADAN B. LOKUR
BALAJI STEEL RE-ROLLING MILLS vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
CIVIL APPEAL No. 10265/201414/11/2014
3 Judges
COMMISSIONER OF INCOME TAX (CENTRAL)-1, NEW DELHI vs VATIKA TOWNSHIP PRIVATE LIMITED
CIVIL APPEAL No. 8750/201415/9/2014
5 Judges
COMMR.OF INCOME TAX-I,NEW DELHI vs VATIKA TOWNSHIP P.LTD
C.A. No.-008750-008750 - 201415/9/2014
COMMR.OF INCOME TAX,RAJKOT vs GOVINDBHAI MAMAIYA
C.A. No.-008103-008103 - 20094/9/2014
M/S. GIRA ENTERPRISES vs COMMISSIONER OF CUSTOMS, AHMEDABAD
C.A. No.-000433-000434 - 200621/8/2014
SH. SANJEEV LAL ETC. ETC. vs COMMISSIONER OF INCOME TAX CHANDIGARH&AN
C.A. No.-005899-005900 - 20141/7/2014
