COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL vs. M/S JAIN BROTHERS

Page 1 JUDGMENT IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL

APPEAL

NOS.4825-4826

OF 2009

COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL APPELLANT VERSUS M/S.JAIN BROTHERS & ANR. RESPONDENTS WITH CIVIL

AAPPEAL

NOS.1340-1342

OF 2010

COMMR.OF CENTRAL EXCISE,INDORE APPELLANT VERSUS M/S.AMERICAN COLOUR LAB ETC. RESPONDENTS O R D E R We have heard learned counsel for the parties to the lis. The Civil Appeals are dismissed. No costs. .......................J. (H.L. DATTU) .......................J. (CHANDRAMAULI KR. PRASAD) NEW DELHI; JULY 30, 2012