← All Benches
ITAT Rajkot Bench
3,670 judgments
THE DY. COMMR. OF INCOME TAX, CIR.-2, JAMNAGAR vs SAURASHTRA CEMENT LTD., PORBANDAR
ITA 71/RJT/2017[2013-14]Status: Disposed6/8/2019AY 2013-14
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs M/S. AMRUT CERAMICS, MORBI
ITA 373/RJT/2014[2009-10]Status: Disposed6/8/2019AY 2009-10
M/S AMBABHAI K PATEL,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD 2(4), RAJKOT-GUJARAT
ITA 1316/RJT/2010[2007-08]Status: Disposed6/8/2019AY 2007-08
MADHUBHAI G. LUNAGARIA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), RAJKOT-GUJARAT
ITA 30/RJT/2015[2009-10]Status: Disposed1/8/2019AY 2009-10
SHRI CHANDRASHEKHAR N. AYACHI, GANDHIDHAM,RAJKOT-GUJARAT vs THE ADDL. CIT, GANDHIDHAM
ITA 281/RJT/2014[2009-10]Status: Disposed31/7/2019AY 2009-10
VIJAY TIMBER INDUSTRIES PVT. LTD.,RAJKOT-GUJARAT vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, GANDHIDHAM RANGE, GANDHIDHAM
ITA 431/RJT/2012[2005-06]Status: Disposed30/7/2019AY 2005-06
INCOME TAX OFFICER, WARD-1, JUNAGADH vs M/S GIRIRAJ INDUSTRIES, MANAVADAR
ITA 388/RJT/2017[2013-14]Status: Disposed22/7/2019AY 2013-14
SHREE GYANDEEP TRUST,RAJKOT-GUJARAT vs THE COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 331/RJT/2016[-]Status: Disposed19/7/2019
ASHOK SHANKARNARAYAN HEBBAR,JAMNAGAR. vs INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 198/RJT/2018[2013-14]Status: Disposed15/7/2019AY 2013-14
ASHOK SHANKARNARAYAN HEBBAR,JAMNAGAR. vs INCOME TAX OFFICER, WARD-1(3), JAMNAGAR
ITA 197/RJT/2018[2013-14]Status: Disposed15/7/2019AY 2013-14
ANANDKUMAR MANSUKHLAL PATEL,RAJKOT vs INCOME TAX OFFICER, WARD-5(2), RAJKOT
ITA 146/RJT/2018[2007-08]Status: Disposed15/7/2019AY 2007-08
THE PERFECT WOVEN SACKS PVT. LTD.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 429/RJT/2015[2007-08]Status: Disposed15/7/2019AY 2007-08
M/S LION EXPORTS,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-5(2), RAJKOT-GUJARAT
ITA 758/RJT/2014[2005-06]Status: Disposed15/7/2019AY 2005-06
THE ACIT, CIRCLE-2, JAMNAGAR vs M/S HIRAVATI MARINE PRODUCTS (P) LTD., PORBANDAR
ITA 945/RJT/2010[2005-06]Status: Disposed15/7/2019AY 2005-06
THE ASSISTANT CIOMMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs M/S. JAISU DREDGING & SHIPPING LTD., KANDLA
ITA 597/RJT/2012[2009-10]Status: Disposed12/7/2019AY 2009-10
SMT. INDUMATIBEN G. PARMAR,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
ITA 39/RJT/2018[2007-08]Status: Disposed8/7/2019AY 2007-08
FALCON SUBMERSIBLE PVT. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT
ITA 331/RJT/2014[2006-07]Status: Disposed8/7/2019AY 2006-07
SIYARAM METALS PVT. LTD.,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 344/RJT/2013[2005-06]Status: Disposed28/6/2019AY 2005-06
THE ACIT, CIRCLE-2, JAMNAGAR vs SIYARAM METALS PVT. LTD., JAMNAGAR
ITA 359/RJT/2012[2004-05]Status: Disposed28/6/2019AY 2004-05
SIYARAM METALS PVT. LTD.,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMNAGAR
ITA 131/RJT/2012[2004-05]Status: Disposed28/6/2019AY 2004-05
