← All Benches
ITAT Rajkot Bench
3,662 judgments
HUZEFA KURBANHUSAIN LAKDAWALA,GANDHIDHAM vs THE ITO WARD-1, GANDHIDHAM, GANDHIDHAM-KUTCH
ITA 287/RJT/2026[2012-13]Status: Disposed23/10/2026AY 2012-13
HUZEFA KURBANHUSAIN LAKDAWALA,GANDHIDHAM vs THE ITO WARD-1, GANDHIDHAM, GANDHIDHAM
ITA 286/RJT/2026[2011-12]Status: Disposed23/10/2026AY 2011-12
SADHNABA KRIPALSINH PARMAR ,RAJKOT vs INCOME TAX OFFICER WARD -2(2)(1), RAJKOT
ITA 1265/RJT/2026[2024-25]Status: Disposed23/10/2026AY 2024-25
RAMESH CHIMANLAL GAVIT ,RAJKOT vs INCOME TAX OFFICER WARD -2(2)(1), RAJKOT
ITA 1075/RJT/2026[2024-25]Status: Disposed23/10/2026AY 2024-25
DHIRUBHAI MADHUBHAI DOMADIYA,JUNAGADH vs INCOME TAX OFFICER WARD-1 , JUNAGADH
ITA 1074/RJT/2026[2024-25]Status: Disposed23/10/2026AY 2024-25
MANISH CHANDULAL JOBANPUTRA,RAJKOT vs INCOME TAX OFFICER, RAJKOT
ITA 414/RJT/2026[2020-21]Status: Disposed22/10/2026AY 2020-21
TARUNABEN MAGANLAL BHUT,NAVAGAM vs ITO WARD 2(2)(1), RAJKOT, RAJKOT
ITA 673/RJT/2026[2024-25]Status: Disposed21/10/2026AY 2024-25
NEO INCORPORATION,RAJKOT vs DCIT CIRCLE- 1(2), RAJKOT, RAJKOT
ITA 471/RJT/2026[2012-2013]Status: Disposed21/10/2026AY 2012-2013
ADJ AGRI INTERNATIONAL LLP,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 1198/RJT/2026[2018-19]Status: Disposed21/10/2026AY 2018-19
HEMAL PARESH MADEKA,RAJKOT vs ASST.COMMISSIONER OF INCOME TAX CIRCLE-2(1), RAJKOT
ITA 955/RJT/2026[2020-21]Status: Disposed19/10/2026AY 2020-21
NEEPABEN SUNNYBHAI MOTWANI,RAJKOT vs INCOME TAX OFFICER, RAJKOT
ITA 875/RJT/2026[2021-22]Status: Disposed19/10/2026AY 2021-22
NEEPABEN SUNNYBHAI MOTWANI,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
ITA 874/RJT/2026[2020-21]Status: Disposed19/10/2026AY 2020-21
AJAYBHAI DINESHBHAI BAGDAI,NEAR CENTRAL BANK OF INDIA vs THE INCOME TAX OFFICER, WARD-1(2)(1), NEW AAYKAR BHAWAN
ITA 74/RJT/2026[2013-14]Status: Disposed19/10/2026AY 2013-14
SAVAN DAYALAL LADANI,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), RAJKOT
ITA 575/RJT/2026[2019-20]Status: Disposed19/10/2026AY 2019-20
VENISH VINODRAY LALANI,RAJKOT vs INCOME TAX OFFICER, MORBI
ITA 197/RJT/2026[2019-20]Status: Disposed19/10/2026AY 2019-20
GAURAV JITESHBHAI JOSHI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 1000/RJT/2026[2022-23]Status: Disposed19/10/2026AY 2022-23
SHREE BANDHARDA SEVA SAHKARI MANDLI LTD.,JUNAGADH-UNA vs INCOME TAX OFFICER WARD -4, JUNAGADH
ITA 881/RJT/2025[2019-20]Status: Disposed19/10/2026AY 2019-20
PARESHBHAI SAVJIBHAI KHUNT,RAJKOT vs INCOME TAX OFFICER WARD - 2(2)(3), RAJKOT
ITA 842/RJT/2025[2019-20]Status: Disposed19/10/2026AY 2019-20
NITINBHAI NANALAL BADANI,RAJKOT vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 658/RJT/2025[2020-21]Status: Disposed19/10/2026AY 2020-21
NITINBHAI NANALAL BADANI,RAJKOT vs CIT(APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 485/RJT/2025[2022-23]Status: Disposed19/10/2026AY 2022-23
