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ITAT Rajkot Bench

3,662 judgments

JITENDRAKUMAR PREMJIBHAI LADOLA,RAJKOT vs THE ITO WD 1(1)(1), RKT, RAJKOT

ITA 4/RJT/2026[2017-18]Status: Disposed16/10/2026AY 2017-18

RANCHHODBHAI KURJIBHAI KAKADIYA,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 553/RJT/2025[2019-20]Status: Disposed16/10/2026AY 2019-20

MATA LACHMI ROTARY CHARITABLE SOCIETY,ADIPUR vs INCOME TAX OFFICER, EXEMPTION WARD - 1, RAJKOT

ITA 310/RJT/2025[2022-23]Status: Disposed16/10/2026AY 2022-23

AMAR RAMESHKUMAR BHALODIA,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 641/RJT/2026[2022-23]Status: Disposed15/10/2026AY 2022-23

THE DEVELOPMENT MULTIPURPOSE CREDIT & CONSUMERS CO-OP SO LTD,PORBANDAR, GUJARAT vs ITO WARD 2 (4), PORBANDAR, PORBANDAR, GUJARAT

ITA 458/RJT/2026[2017-18]Status: Disposed15/10/2026AY 2017-18

RANCHHOD BHAI PATEL ,MORBI, GUJARAT vs ITO WARD - 1 , MORVI

ITA 145/RJT/2026[2020 - 21]Status: Disposed15/10/2026

RITU RAJESH GOHIL,JAMNAGAR, GUJARAT vs ITO WARD 2(1), JAMNAGAR, JAMNAGAR, GUJARAT

ITA 109/RJT/2026[2018-19]Status: Disposed15/10/2026AY 2018-19

BIJAL AVKESH SHAH,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 787/RJT/2025[2015-16]Status: Disposed15/10/2026AY 2015-16

VIMAL HARILAL BALDANIA,GANDHIDHAM vs THE ITO WARD 2, GANDHIDHAM, GANDHIDHAM

ITA 770/RJT/2025[2017-18]Status: Disposed15/10/2026AY 2017-18

ASHOKBHAI KANJIBHAI SA vs ANI,RAJKOTVS.ITO WARD 2(2)(3), RAJKOT, RAJKOT

ITA 642/RJT/2025[2020-21]Status: Disposed15/10/2026AY 2020-21

INCOME TAX OFFICER, WARD-1(3), JAMNAGAR vs RAMESHBHAI HARVARA, JAMNAGAR

ITA 450/RJT/2025[2017-18]Status: Disposed15/10/2026AY 2017-18

SHAILESH KHODABHAI RAMANI,RAJKOT vs ITO, WARD-2(1)(3), RAJKOT, RAJKOT

ITA 366/RJT/2024[2012-13]Status: Disposed15/10/2026AY 2012-13

SHAILESH KHODABHAI RAMANI,RAJKOT vs ITO, WARD-2(1)(5), RAJKOT, RAJKOT

ITA 257/RJT/2024[2011-12]Status: Disposed15/10/2026AY 2011-12

RAMESHBHAI HARVARA,JAMNAGAR vs ITO WARD 1(3), JAMNAGAR, JAMNAGAR

ITA 442/RJT/2025[2017-18]Status: Disposed14/10/2026AY 2017-18

RASIKLAL KALYANJIBHAI BHUT,JAMNAGAR vs ITO WARD, 2(10), JAMNAGAR

ITA 1161/RJT/2026[2015-16]Status: Disposed12/10/2026AY 2015-16

BHIKHU RAJSHI KARAVADARA,PORBANDAR vs INCOME TAX OFFICER WARD-2(4), PORBANDAR

ITA 1097/RJT/2026[2012-13]Status: Disposed12/10/2026AY 2012-13

SAMAT KHIMABHAI SISODIYA,VERAVAL vs INCOME TAX OFFICER WARD-1, JUNAGADH

ITA 1059/RJT/2026[2017-18]Status: Disposed12/10/2026AY 2017-18

PRITIBEN PRAVINCHANDRA PALAN,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAJKOT

ITA 800/RJT/2025[2019-20]Status: Disposed12/10/2026AY 2019-20

PARULBEN JERAMBHAI PARSANA,RAJKOT vs INCOME TAX OFFICER, WARD-2(2)(3), RAJKOT

ITA 799/RJT/2025[2019-20]Status: Disposed12/10/2026AY 2019-20

ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 775/RJT/2025[2005-06]Status: Disposed12/10/2026AY 2005-06